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Jharkhand High Court judgments

30,203 judgments · page 30 of 1,511

High Courts30 Jan 2026Dismissed

Victim Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1993

Code of Criminal Procedure, 1973- Section 156(3)Indian Penal Code, 1860- Section 34, 313, 323, 341, 376(2)(n), 377, 504, 506, 509