COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 29 of 1,511

High Courts03 Feb 2026Allowed

Shyam Sundar Rao Vs State Of Jharkhand

Jharkhand High Court · (2026) 02 JH CK 1800

Constitution of India, 1950- Article 142Criminal Procedure Code, 1973- Section 357(3)Negotiable Instrument Act, 1881- Section 138, 147
High Courts02 Feb 2026Disposed Of

Gautam Mishra Vs Preeti Mishra

Jharkhand High Court · (2026) 02 JH CK 1788

Criminal Procedure Code, 1973- Section 125Special Marriage Act, 1954- Section 27Hindu Marriage Act, 1955- Section 24, 25, 25(1), 25(2), 25(3)
High Courts02 Feb 2026Disposed Of

Abhishek Kumar Vs State Of Jharkhand

Jharkhand High Court · (2026) 02 JH CK 1780

Constitution of India, 1950- Article 142Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482
High Courts02 Feb 2026Dismissed

Khushank Gohil Vs State Of Jharkhand

Jharkhand High Court · (2026) 02 JH CK 1779

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 85, 528Code of Criminal Procedure, 1973- Section 82, 83Bharatiya Nyaya Sanhita, 2023- Section 3(5), 69, 84, 316(2), 318(4), 531