High Courts29 Jan 2026Dismissed
Dipnarayan Marik @ Kodi Marik Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1979
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 31 of 1,511
High Courts29 Jan 2026Disposed Of
National Highway Authority of India represented through its Project Director Vs State Of Jharkhand, through Chief Secretary
Jharkhand High Court · (2026) 01 JH CK 1978
National Highway Act, 1956-Section 3A, 3D, 3(G)(1), 3G(5)
High Courts29 Jan 2026Allowed
Manoj Kumar Jha Vs State Of Jharkhand, through Chief Secretary
Jharkhand High Court · (2026) 01 JH CK 1977
Constitution of India, 1950- Article 311(2)
High Courts29 Jan 2026Disposed Of
Ram Bhagat, son of Shibu Bhagat Vs State Of Jharkhand, through Chief Secretary
Jharkhand High Court · (2026) 01 JH CK 1976
High Courts29 Jan 2026Disposed Of
Kanhaiya Kumar, S/o Surendra Kumar Verma Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1975
Indian Penal Code, 1860- Section 120B, 420, 467, 468, 471
High Courts29 Jan 2026Dismissed
Awadhesh Kumar Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1974
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Bhartiya Nyaya Sanhita, 2023- Section 3(5), 316(2), 318(2)
High Courts29 Jan 2026Allowed
D.K. Pandey @ Deepak Kumar Pandey Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1973
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 320, 482Indian Penal Code, 1860- Section 34, 120B, 406, 420, 467, 468, 471
High Courts29 Jan 2026Allowed
Chandan Sah @ Chandan Kumar Sah Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1972
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Bhartiya Nyaya Sanhita, 2023- Section 115(2), 117(2), 333, 351(2), 352Protection of Children from Sexual Offences Act, 2012- Section 8, 12
High Courts29 Jan 2026Dismissed
Md. Abdul Barkat Alam Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1971
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 413, 414
High Courts29 Jan 2026Allowed
Manoj Choudhary @ Manoj Choudhury Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1970
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 120B, 405, 406, 420, 467, 468
High Courts29 Jan 2026Allowed
Muzaffar Ansari Vs Jharkhand Academic Council, through the Secretary
Jharkhand High Court · (2026) 01 JH CK 1969
High Courts29 Jan 2026Allowed
Bauri Singh Sardar @ Sampurna Singh @ Bauri Singh Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1968
Code of Criminal Procedure, 1973- Section 82, 482
High Courts29 Jan 2026Dismissed
Jitendra Pandey Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1967
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 156(3), 203Indian Penal Code, 1860- Section 120B, 406, 420, 467, 506
High Courts29 Jan 2026Allowed
Asha Devi Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1966
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528
High Courts29 Jan 2026Allowed
Rakesh Kumar @ Karmali @ Kamli Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1965
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 405, 406, 415, 420
High Courts29 Jan 2026Dismissed
Amrit Prasad Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1964
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 323, 341, 447, 506
High Courts29 Jan 2026Dismissed
Benjamin Kujur Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1963
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 230Code of Criminal Procedure, 1973- Section 91, 161(3), 170(2), 173, 173(5), 173(6), 207, 207(3), 482Prevention of Corruption Act, 1988- Section 7(a)
High Courts29 Jan 2026Allowed
Vikash Dalmia Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1962
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 405, 406, 420, 464, 467
High Courts29 Jan 2026Disposed Of
Brij Narayan Singh, S/o Late Dharamjeet Narayan Singh Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1961
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (RFCTLARR) Act, 2013- Section 76Chotanagpur Tenancy Act, 1908- Section 87(2)
High Courts29 Jan 2026Allowed
Rahul Kumar Paswan, S/o Krishna Paswan Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1960
Bhartiya Nyaya Sanhita, 2023- Section 3(5), 80, 108