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Jharkhand High Court judgments

30,203 judgments · page 32 of 1,511

High Courts29 Jan 2026Dismissed

Aslam Ansari, S/o Afroj Ansari Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1959

Bhartiya Nyaya Sanhita, 2023- Section 3(5), 11(2)(b), 317(2), 317(4), 317(5), 318(4), 319(2), 336(3), 338, 340(2)Telecommunication Act, 2023- Section 42(3)(e)Information Technology Act, 2000- Section 66(B), 66(C), 66(D)
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High Courts28 Jan 2026Dismissed

Jitendra Azad Vs Meena Gupta

Jharkhand High Court · (2026) 01 JH CK 1957

Indian Penal Code, 1860- Section 498AHindu Marriage Act, 1955- Section 9, 13(1)Family Court Act, 1984- Section 19(1)
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