COURT ARCHIVE

Jharkhand High Court judgments

29,562 judgments · page 276 of 1,479

High Courts03 Nov 2020

Sharwan Kumar @ Sharwan Mandal And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0017

Indian Penal Code, 1860 — Section 34, 175, 379, 414Jharkhand Minor Mineral Concession Rules, 2004 — Rule 54Code Of Criminal Procedure, 1973 — Section 438

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High Courts03 Nov 2020Disposed Of

Neha Sharad Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 11 JH CK 0016

Bihar (now Jharkhand) Public Land Encroachment Act, 1956 — Section 3

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High Courts03 Nov 2020Dismissed

Krishna Kumar Yadav @ Krishna Yadav Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0015

Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D), 84(C)Code Of Criminal Procedure, 1973 — Section 161

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High Courts03 Nov 2020Dismissed

Satyendra Kumar Jha Vs Sadhna Kumari

Jharkhand High Court · (2020) 11 JH CK 0014

Family Courts Act, 1984 — Section 19, 19(1)Hindu Marriage Act, 1955 — Section 20, 24, 25, 26, 28Constitution Of India, 1950 — Article 227

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High Courts03 Nov 2020Allowed

Maulana Kalimuddin Muzahiri Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0013

Indian Penal Code, 1860 — Section 34, 120, 121, 121(A), 124(A)Arms Act, 1959 — Section 25(1-B)a, 26, 35Unlawful Activities (Prevention) Act, 1967 — Section 16, 17, 18, 18-B, 19, 20, 21, 23

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High Courts03 Nov 2020Dismissed

Md. Khusru Vs State Of Jharkhand Anr

Jharkhand High Court · (2020) 11 JH CK 0012

Railways Act, 1989 — Section 160, 160(2)Code Of Criminal Procedure, 1973 — Section 313

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High Courts02 Nov 2020Allowed

Imamali Mian @ Imam Ali Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0137

Indian Penal Code, 1860 — Section 147, 148, 149, 323, 307, 387, 379, 411Coal Mines (Nationalization) Act, 1973 — Section 30Indian Forest Act, 1927 — Section 33, 42

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High Courts02 Nov 2020Dismissed

Jasbir Kaur And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0136

Indian Penal Code, 1860 — Section 34, 323, 386, 387, 420, 506

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High Courts02 Nov 2020Allowed

Madan Mohan Saha @ M.M.Saha Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0135

Indian Penal Code, 1860 — Section 34, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 190, 204

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High Courts02 Nov 2020Disposed Of

Bhavesh Kumar Jha Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 11 JH CK 0134

Indian Penal Code, 1860 — Section 323, 376, 504, 506Code Of Criminal Procedure, 1973 — Section 173

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High Courts02 Nov 2020Dismissed

Shabbir Khan @ Shabir Khan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 11 JH CK 0133

Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 125

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High Courts02 Nov 2020Allowed

Bindwa Devi And Or Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 11 JH CK 0132

Code Of Criminal Procedure, 1973 — Section 82

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High Courts02 Nov 2020Allowed

Chandan Kumar Gupta Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0131

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25

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High Courts02 Nov 2020

Mithlesh Kumar Saw @ Mithilesh Kumar Saw Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0130

Indian Penal Code, 1860 — Section 392, 395, 412Arms Act, 1959 — Section 25(1-B)a, 26, 27, 35

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High Courts02 Nov 2020Dismissed

Yad Ali Ansari Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0129

Indian Penal Code, 1860 — Section 376(2)(F), 376(D)Code Of Criminal Procedure, 1973 — Section 164

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High Courts02 Nov 2020Allowed

Vikash Kumar Yadav @ Khan @ Vikash Kr. Singh And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0128

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341 Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts02 Nov 2020Allowed

Kameshwar Yadav Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0127

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 504Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts02 Nov 2020Disposed Of

Adityapur Municipal Corporation, Adityapur Vs Central Provident Fund Commissioner And Ors

Jharkhand High Court · (2020) 11 JH CK 0126

Employees' Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7B, 7I, 7Q, 14B

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High Courts02 Nov 2020

Yogendra Singh And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0125

Indian Penal Code, 1860 — Section 34, 419, 420, 467, 468, 471Jharkhand Goods & Service Tax Act, 2017 — Section 132(1)(b)(c)(e)(f)

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High Courts02 Nov 2020Allowed

Sukhdeo Munda @ Mangra Munda Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0124

Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27

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