COURT ARCHIVE

Jharkhand High Court judgments

29,562 judgments · page 278 of 1,479

High Courts02 Nov 2020Allowed

Rajesh Mandal @ Rajesh Kumar Mandal And Anr Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0001

Indian Penal Code, 1860 — Section 120B, 413, 414, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D)

High Courts21 Oct 2020

Vijay Dangi And Ors Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 10 JH CK 0089

Indian Penal Code, 1860 — Section 34, 120B, 323, 341, 420, 467, 468, 471, 504Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts21 Oct 2020

Ghanshyam Saw Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 10 JH CK 0088

Indian Penal Code, 1860 — Section 34, 323, 354, 379, 498ADowry Prohibition Act, 1961 — Section 4Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts21 Oct 2020

Duryodhan Mandal And Ors Vs State of Jharkhand

Jharkhand High Court · (2020) 10 JH CK 0087

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 504, 506 Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts21 Oct 2020

Pranesh Kumar Sinha And Ors Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 10 JH CK 0086

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 23, 26, 30, 64

High Courts21 Oct 2020Dismissed

Employer in relation to Management of Food Corporation of India Vs Anil Kumar

Jharkhand High Court · (2020) 10 JH CK 0085

Industrial Disputes Act, 1947 — Section 10, 28, 30, 30(1), 32Constitution Of India, 1950 — Article 14, 16, 39(d), 226, 227

High Courts20 Oct 2020Dismissed

Balwant Singh Vs Union of India And Ors

Jharkhand High Court · (2020) 10 JH CK 0084

Central Reserve Police Force, Rules, 1955 — Rule 27Constitution of India, 1950 — Article 226, 227

High Courts20 Oct 2020Dismissed

Samaul Sk. @ Samsul Sk. Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 10 JH CK 0083

Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 313

High Courts20 Oct 2020Dismissed

Ram Singh Bodra Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 10 JH CK 0082

High Courts20 Oct 2020Allowed

State of Jharkhand And Ors Vs Ram Pratap Singh And Ors

Jharkhand High Court · (2020) 10 JH CK 0081

Payment of Gratuity Act, 1972 — Section 13Jharkhand Pension Rules, 2000 — Rule 43(b)Indian Forest Service (Recruitment) Rules, 1966 — Rule 4(2)(a)

High Courts20 Oct 2020Allowed

P.K.Abraham Vs Union of India And Ors

Jharkhand High Court · (2020) 10 JH CK 0080

High Courts20 Oct 2020Dismissed

Arun Kumar Singh And Ors Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 10 JH CK 0079

High Courts20 Oct 2020Allowed

Md. Ziaul Haque Ansari And Ors Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 10 JH CK 0078

Constitution of India, 1950 — Article 136, 142, 226

High Courts19 Oct 2020Allowed

Altamas Raza Vs State of Jharkhand

Jharkhand High Court · (2020) 10 JH CK 0077

Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts19 Oct 2020Allowed

Tony Paswan @ Toni Paswan And Ors Vs State of Jharkhand

Jharkhand High Court · (2020) 10 JH CK 0076

Indian Penal Code, 1860 — Section 34, 307, 323, 379, 341, 504Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts19 Oct 2020Dismissed

Commando Industril Security Force Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 10 JH CK 0075

High Courts19 Oct 2020Allowed

Dr. Abhishek Kumar Singh And Ors Vs State of Jharkhand And Ors

Jharkhand High Court · (2020) 10 JH CK 0074

Admission Rules, 2017 — Rule 3(1)(c)Constitution of India, 1950 — Article 226

High Courts17 Oct 2020Allowed

Gotam Goswami And Ors Vs State of Jharkhand

Jharkhand High Court · (2020) 10 JH CK 0073

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 341, 342, 353, 379, 427Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts17 Oct 2020Allowed

Md. Abujar Vs State of Jharkhand

Jharkhand High Court · (2020) 10 JH CK 0072

Indian Penal Code, 1860 — Section 34, 323, 406, 420, 504Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts17 Oct 2020

Guddu Kumar Singh Vs State of Jharkhand

Jharkhand High Court · (2020) 10 JH CK 0071

Code Of Criminal Procedure, 1973 — Section 439, 440Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 15, 18(3), 101, 101(2), 101(3), 101(4), 101(5)Indian Penal Code, 1860 — Section 34, 302