High Courts17 Oct 2020Allowed
Firoz Khan Vs Union of India And Ors
Jharkhand High Court · (2020) 10 JH CK 0070
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 279 of 1,479
High Courts17 Oct 2020Allowed
Umesh Kumar Thakur Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 10 JH CK 0069
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts17 Oct 2020Dismissed
Indian Oil Corporation Limited And Ors Vs Hilltop Hirise Private Ltd, Dhanbad And Ors
Jharkhand High Court · (2020) 10 JH CK 0068
Central Sales Tax Act, 1956 — Section 2(d), 2(i), 7(2)
High Courts17 Oct 2020Allowed
Arun Kumar Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 10 JH CK 0067
Constitution Of India, 1950 — Article 32
High Courts16 Oct 2020
Dr. Amrendra Kumar Pathak & Others Vs State of Jharkhand & Others
Jharkhand High Court · (2020) 10 JH CK 0066
High Court of Jharkhand Rules, 2001 — Rule 393Constitution of India, 1950 — Article 32, 215, 226
High Courts16 Oct 2020
Dr. Anil Kumar Varshney Vs State of Jharkhand & Ors
Jharkhand High Court · (2020) 10 JH CK 0065
High Courts16 Oct 2020
Bijali Chaterjee Vs National Highway Authority of India & others
Jharkhand High Court · (2020) 10 JH CK 0064
High Courts16 Oct 2020Disposed Of
Sweety Kumari Choudhary @ Nitya Vs Dr. Nikunj Kumar Verma
Jharkhand High Court · (2020) 10 JH CK 0063
Hindu Marriage Act, 1955 — Section 13(1)(i-a)Indian Penal Code, 1860 — Section 307, 354, 406, 420, 468, 471, 498A, 499, 509,Dowry Prohibition Act, 1961 — Section 3, 4
High Courts16 Oct 2020Dismissed
Rakesh Ranjan Shrivastava Vs State Of Jharkhand & Anr.
Jharkhand High Court · (2020) 10 JH CK 0062
Indian Penal Code, 1860 — Section 34, 417, 504, 506Arms Act, 1959 — Section 25(1A)Scheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(1)(x), 3(2)(va), 18
High Courts16 Oct 2020Disposed Of
Sheo Sharan Singh Vs Bharat Coking Coal Ltd. And Ors
Jharkhand High Court · (2020) 10 JH CK 0061
High Courts16 Oct 2020Disposed Of
Ram Bachan Sharma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 10 JH CK 0060
High Courts16 Oct 2020Disposed Of
Sajjan Ansari @ Sahjan Ansari And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 10 JH CK 0059
Arms Act, 1959 — Section 25(1B)a, 26, 27, 35Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts16 Oct 2020
Laljee Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 10 JH CK 0058
Indian Penal Code, 1860 — Section 147, 148, 379, 427, 447, 504Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Oct 2020Disposed Of
M/s. Dayal Resorts Private Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 10 JH CK 0057
Electricity Act, 2003 — Section 108Constitution Of India, 1950 — Article 226
High Courts15 Oct 2020
State Of Jharkhand Vs Nasiruddin Ansari & others
Jharkhand High Court · (2020) 10 JH CK 0056
Chota Nagpur Tenancy Act, 1908 — Section 87(1), 87(2)
High Courts14 Oct 2020Disposed Of
Manoj Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 10 JH CK 0055
Jharkhand Govt. High School Teacher And Teaching Staff Appointment And Service Condition Rules, 2015 — Rule 9(i)
High Courts14 Oct 2020Disposed Of
Kaushilya Devi Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2020) 10 JH CK 0054
Evidence Act, 1872 — Section 108U.P. Recruitment Of Dependents Of Government Servants Dying In Harness Rules, 1974 — Rule 5
High Courts13 Oct 2020Dismissed
Rajan Sanga And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 10 JH CK 0053
Jharkhand Primary School Teachers Appointment Rules, 2012 — Rule 11
High Courts13 Oct 2020Disposed Of
Jahan Ara Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 10 JH CK 0052
High Courts13 Oct 2020Dismissed
Alok Nath Mukherjee And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 10 JH CK 0051