COURT ARCHIVE

Jharkhand High Court judgments

29,562 judgments · page 277 of 1,479

High Courts02 Nov 2020Allowed

Vishal Anthony Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0123

Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 366(A)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4

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High Courts02 Nov 2020

Jaglal Prasad Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0122

Indian Penal Code, 1860 — Section 379Jharkhand Minerals (Prevention Of illegal Transportation & Storage) Rule, 2017 — Rule 7, 13Jharkhand Minor Mineral Concession Rules, 2004 — Rule 4, 54

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High Courts02 Nov 2020

Umesh Yadav Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0121

Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 354B, 379, 452, 504Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts02 Nov 2020

Prakash Kumar @ Prakash Kumar Yadav Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0120

Indian Penal Code, 1860 — Section 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4,8Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts02 Nov 2020

Hazrat Belal Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0119

Indian Penal Code, 1860 — Section 366AProtection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4,8Code Of Criminal Procedure, 1973 — Section 164, 438(2)

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High Courts02 Nov 2020

Binod Paswan @ Vinod Paswan And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0118

Indian Penal Code, 1860 — Section 34, 307, 341, 504Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts02 Nov 2020

Narayan Bhuiyan Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0117

Indian Penal Code, 1860 — Section 272, 273Central Excise Act, 1944 — Section 47(a)Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts02 Nov 2020

Jai Prakash Rawani Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0116

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 324, 353, 394, 427Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts02 Nov 2020

Bihari Singh Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0115

Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts02 Nov 2020

Barik Sah @ Md. Barique @ Barki Sah Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0114

Indian Penal Code, 1860 — Section 295Information Technology Act, 2000 — Section 66(C), 66(D)Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts02 Nov 2020Dismissed

Sunil Kumar Das Vs State Of Jharkhand And Anr

Jharkhand High Court · (2020) 11 JH CK 0011

Indian Penal Code, 1860 — Section 34, 420, 406, 467, 468

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High Courts02 Nov 2020

Dharmendra Agrawal Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0010

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Mines And Minerals (Development And Regulation) Act, 1957 — Section 21

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High Courts02 Nov 2020

Santosh Kumar @ Santosh Kumar Prasad & Another Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0009

Indian Penal Code, 1860 — Section 34, 405, 406, 420

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High Courts02 Nov 2020Disposed Of

Neha Enterprises Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 11 JH CK 0008

Constitution Of India, 1950 — Article 226

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High Courts02 Nov 2020Dismissed

Bimal Kumar Kedia Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0007

Minimum Wages Act, 1948 — Section 2(b), 22(A), 22(a)

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High Courts02 Nov 2020

Deepu Dushad Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0006

Indian Penal Code, 1860 — Section 363, 376Protection Of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164,

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High Courts02 Nov 2020Allowed

Sukhvendra Singh @ Sulvendra Singh Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0005

Indian Penal Code, 1860 — Section 34, 365, 370, 376Code Of Criminal Procedure, 1973 — Section 164

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High Courts02 Nov 2020Allowed

Jageshwar Mahto Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 11 JH CK 0004

Indian Penal Code, 1860 — Section 354, 354BCode Of Criminal Procedure, 1973 — Section 107, 438(2)

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High Courts02 Nov 2020Allowed

Bandhan Yadav And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0003

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts02 Nov 2020Allowed

Chandra Kant Thakur And Anr Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0002

Mines & Mineral (Development & Regulation) Act, 1957 — Section 4, 21Jharkhand Minor Minerals Act, 2004 — Section 54(5)Jharkhand Minerals (Prevention Of Illegal Mining, Transportation & Storage) Rules, 2017 — Rule 13

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