Indian Penal Code, 1860 — Section 379, 411Jharkhand Mineral Prevention Of Illegal Mining, Transportation and Storage Rules, 2017 — Rule 9, 13Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts03 Nov 2020Allowed

Kumar Da @ Deo Shankar Kumar Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0148

Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 120B, 386, 420, 464, 467, 471

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High Courts03 Nov 2020Allowed

Deep Narayan Yadav Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0147

Indian Penal Code, 1860 — Section 34, 120B, 307, 323, 341, 379, 448Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts03 Nov 2020Allowed

Rohit Kumar Singh Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0146

Indian Penal Code, 1860 — Section 147, 148, 149, 385, 435Arms Act, 1959 — Section 27Criminal Law Amendment Act, 1932 — Section 17

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High Courts03 Nov 2020Allowed

Arun Kumar Saha Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0145

Indian Penal Code, 1860 — Section 34, 188, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts03 Nov 2020Allowed

Santlesh Singh Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 11 JH CK 0144

Indian Penal Code, 1860 — Section 323, 379, 498-A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts03 Nov 2020Allowed

Sudhir Mahato Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0143

Indian Penal Code, 1860 — Section 34, 188, 414Coal Mines (Nationalization) Act, 1973 — Section 30(ii)Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts03 Nov 2020Allowed

Shiv Kumar Tiu Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0142

Indian Penal Code, 1860 — Section 419, 420, 467, 468, 471Chota Nagpur Tenancy Act, 1908 — Section 46Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts03 Nov 2020Allowed

Mira Bhakat And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0141

Indian Penal Code, 1860 — Section 120B, 409, 420Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts03 Nov 2020Allowed

Ravi Singh Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0140

Indian Penal Code, 1860 — Section 323, 342, 363, 379, 386, 504Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts03 Nov 2020Allowed

Ramchandra Mehta Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0139

Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 21Jharkhand Minor Mineral Concession Rules, 2004 — Rule 54

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High Courts03 Nov 2020Allowed