COURT ARCHIVE

Jharkhand High Court judgments

29,562 judgments · page 274 of 1,479

High Courts05 Nov 2020Allowed

Pankaj Tiwari Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0032

Indian Penal Code, 1860 — Section 414Jharkhand Minor Minerals Concession Rules, 2004 — Rule 54Consolidated Gujarat Mineral (Prevention Of Illegal Mining, Transportation and Storage) Rules, 2017 — Rule 7, 9(i), 13

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High Courts05 Nov 2020Allowed

Pintu Rana And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0031

Indian Forest Act, 1927 — Section 33Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts05 Nov 2020

Tileshwar Yadav @ Tileshwar Gope Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0030

Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts05 Nov 2020Disposed Of

Jitni Devi Vs Mineral Area Development Authority And Ors

Jharkhand High Court · (2020) 11 JH CK 0029

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High Courts05 Nov 2020Disposed Of

John Berekmans Soreng And Anr Vs Union Of India And Ors

Jharkhand High Court · (2020) 11 JH CK 0028

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High Courts05 Nov 2020Dismissed

Akhtar Hussain And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 11 JH CK 0027

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 3, 5, 8

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High Courts04 Nov 2020Allowed

Mithun Kol @ Mahangi Kol And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0162

Indian Penal Code, 1860 — Section 34, 307, 323, 341, 379, 385Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts04 Nov 2020Allowed

Pappu Kumar @ Pappu Nonia Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 11 JH CK 0161

Indian Penal Code, 1860 — Section 323, 328, 341, 498A, 506, 511Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts04 Nov 2020Allowed

Md Khalil @ Khalo @ Shekh Khalil And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0160

Indian Penal Code, 1860 — Section 376, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts04 Nov 2020Allowed

Rajesh Kumar Bhagat And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 11 JH CK 0159

Indian Penal Code, 1860 — Section 34, 406, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts04 Nov 2020

Bhola Swarnkar Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0026

Indian Penal Code, 1860 — Section 270, 272, 290Central Excise Act, 1944 — Section 47(a)

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High Courts04 Nov 2020Allowed

Md. Ziaul Hoda Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 11 JH CK 0025

Constitution Of India, 1950 — Article 14, 39(d)

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High Courts04 Nov 2020Dismissed

Lakhpati Murmu Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0024

Indian Penal Code, 1860 — Section 409Code Of Criminal Procedure, 1973 — Section 313, 428

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High Courts04 Nov 2020Allowed

Lal Bahadur Singh Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 11 JH CK 0023

Jharkhand Pension Rules, 2000 — Rule 43(a), 43(b), 43(c)Constitution Of India, 1950 — Article 19(1)(f), 31(1), 32, 41, 300A

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High Courts04 Nov 2020Allowed

Rajashree Padhi And Ors Vs Central University Of Jharkhand And Ors

Jharkhand High Court · (2020) 11 JH CK 0022

Central University Act, 2009 — Section 11(3)

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High Courts03 Nov 2020Dismissed

Jai Hind Oraon Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 11 JH CK 0158

Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 125, 202

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High Courts03 Nov 2020Allowed

Basudeo Nayak Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0157

Indian Penal Code, 1860 — Section 34, 272, 273, 278, 290, 414, 420Central Excise Act, 1944 — Section 47(a)Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts03 Nov 2020Allowed