COURT ARCHIVE

Jharkhand High Court judgments

29,562 judgments · page 272 of 1,479

High Courts10 Nov 2020

Alam Ansari Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0109

Indian Penal Code, 1860 — Section 34, 414Jharkhand Minor Mineral Concession Rule, 2004 — Rule 4, 54Jharkhand Minerals (Prevention Of Illegal Mining, Transportation & Storage) Rules, 2017 — Rule 7, 13
High Courts10 Nov 2020

Mojamil Khan Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0098

Indian Penal Code, 1860 — Section 34, 188, 379, 411Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 13Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Nov 2020

Kamal Oraon And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0113

Indian Penal Code, 1860 — Section 34, 379, 411Code Of Criminal Procedure, 1973 — Section 438(2)Jharkhand Minerals (Illegal Mining Transportation And Storage) Rule, 2017 — Rule 13
High Courts09 Nov 2020

Chandan Gupta Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0112

Indian Penal Code, 1860 — Section 34, 419, 420, 467, 468, 469, 470, 471Public Gambling Act, 1867 — Section 11Lotteries (Regulation) Act, 1998 — Section 5, 7