High Courts05 Nov 2020
Binda Choudhary And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0039
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 341, 379, 506Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Jharkhand High Court judgments
29,506 judgments · page 271 of 1,476
High Courts05 Nov 2020
Basudeo Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0038
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 342, 354B, 379, 436, 448Animal Cruelty Prevention Act, 1960 — Section 11Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Nov 2020
Sanjay Kumar @ Sanjay Sahu @ Sanjay Prasad And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0037
Indian Penal Code, 1860 — Section 147, 148, 149, 341, 323, 324, 325, 354, 448Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Nov 2020
Sukh Nath Nagesia & ors Vs Chaiti Nagesiain & Ors
Jharkhand High Court · (2020) 11 JH CK 0036
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 22 Rule 4, Order 22 Rule 9
High Courts05 Nov 2020Disposed Of
Raghbir Singh Vs Union Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0035
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 120B, 420
High Courts05 Nov 2020
Neeraj Kumar Shahu @ Neeraj Kumar Sahu Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0034
Indian Penal Code, 1860 — Section 34, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Nov 2020
Shankari Devi Vs Union Of India And Ors
Jharkhand High Court · (2020) 11 JH CK 0033
Constitution Of India, 1950 — Article 14
High Courts05 Nov 2020Allowed
Pankaj Tiwari Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0032
Indian Penal Code, 1860 — Section 414Jharkhand Minor Minerals Concession Rules, 2004 — Rule 54Consolidated Gujarat Mineral (Prevention Of Illegal Mining, Transportation and Storage) Rules, 2017 — Rule 7, 9(i), 13
High Courts05 Nov 2020Allowed
Pintu Rana And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0031
Indian Forest Act, 1927 — Section 33Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Nov 2020
Tileshwar Yadav @ Tileshwar Gope Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0030
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Nov 2020Disposed Of
Jitni Devi Vs Mineral Area Development Authority And Ors
Jharkhand High Court · (2020) 11 JH CK 0029
High Courts05 Nov 2020Disposed Of
John Berekmans Soreng And Anr Vs Union Of India And Ors
Jharkhand High Court · (2020) 11 JH CK 0028
High Courts05 Nov 2020Dismissed
Akhtar Hussain And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0027
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 3, 5, 8
High Courts04 Nov 2020Allowed
Mithun Kol @ Mahangi Kol And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0162
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 379, 385Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Nov 2020Allowed
Pappu Kumar @ Pappu Nonia Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0161
Indian Penal Code, 1860 — Section 323, 328, 341, 498A, 506, 511Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Nov 2020Allowed
Md Khalil @ Khalo @ Shekh Khalil And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0160
Indian Penal Code, 1860 — Section 376, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Nov 2020Allowed
Rajesh Kumar Bhagat And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0159
Indian Penal Code, 1860 — Section 34, 406, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Nov 2020
Bhola Swarnkar Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0026
Indian Penal Code, 1860 — Section 270, 272, 290Central Excise Act, 1944 — Section 47(a)
High Courts04 Nov 2020Allowed
Md. Ziaul Hoda Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0025
Constitution Of India, 1950 — Article 14, 39(d)
High Courts04 Nov 2020Dismissed
Lakhpati Murmu Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0024
Indian Penal Code, 1860 — Section 409Code Of Criminal Procedure, 1973 — Section 313, 428