High Courts12 Nov 2020Dismissed
Subodh Kant Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0053
Specific Relief Act, 1963 — Section 14Constitution Of India, 1950 — Article 14, 16, 226, 309, 311
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 269 of 1,476
High Courts11 Nov 2020
Central Coalfields Limited Vs Kaila Manjhi & Ors
Jharkhand High Court · (2020) 11 JH CK 0052
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 22 Rule 3
High Courts10 Nov 2020
Marool Ansari @ Majrul Ansari @ Majrool Ansari Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0110
Indian Penal Code, 1860 — Section 392, 395, 412
High Courts10 Nov 2020
Alam Ansari Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0109
Indian Penal Code, 1860 — Section 34, 414Jharkhand Minor Mineral Concession Rule, 2004 — Rule 4, 54Jharkhand Minerals (Prevention Of Illegal Mining, Transportation & Storage) Rules, 2017 — Rule 7, 13
High Courts10 Nov 2020
Daud Ali Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0108
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Nov 2020
Sagar Kumar @ Sagar Verma And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0107
Indian Penal Code, 1860 — Section 147, 149, 307, 324, 354B, 452, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Nov 2020
Sanoj Kumar @ Sanoj Sahu Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0106
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324, 325, 341, 354, 448Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Nov 2020
Rama Saw And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0105
Indian Penal Code, 1860 — Section 147, 307, 323, 324, 325, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Nov 2020
Avinash Kumar Shourya @ Avinash Kumar Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0104
Indian Penal Code, 1860 — Section 379, 419, 420Information Technology Act, 2000 — Section 66Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Nov 2020
Sauta Sah @ Khagesh Kumar Sah And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0103
Indian Penal Code, 1860 — Section 363, 366ACode Of Criminal Procedure, 1973 — Section 164, 438(2)
High Courts10 Nov 2020
Sohan Yadav And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0102
Indian Penal Code, 1860 — Section 147, 149, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 438
High Courts10 Nov 2020
Chandan Rana Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0101
Indian Penal Code, 1860 — Section 323, 379, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Nov 2020
Nilambar Gope Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0100
Indian Penal Code, 1860 — Section 34, 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Nov 2020Allowed
Mithilesh Kumar Soni Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0099
Indian Penal Code, 1860 — Section 34, 307, 323, 313, 341, 379, 497, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4Witchcraft Act, 1735 — Section 3, 4
High Courts10 Nov 2020
Mojamil Khan Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0098
Indian Penal Code, 1860 — Section 34, 188, 379, 411Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 13Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Nov 2020Allowed
Priya Ranjan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0097
Jharkhand Pension Rules, 2000 — Rule 43(a), 43(B)
High Courts10 Nov 2020Dismissed
Samir Kumar Gupta And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0096
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 20(2), 22, 23Constitution Of India, 1950 — Article 226
High Courts10 Nov 2020Disposed Of
Gopi Oraon Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0095
High Courts10 Nov 2020Dismissed
M/s Noddy Auto Pvt. Ltd. And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0094
Negotiable Instruments Act, 1881 — Section 138, 141Code Of Criminal Procedure, 1973 — Section 190, 204, 482General Clauses Act, 1868 — Section 27
High Courts10 Nov 2020
Akash Mahli Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0093
Code Of Criminal Procedure, 1973 — Section 24, 25A(7), 161, 225, 231, 321