COURT ARCHIVE

Jharkhand High Court judgments

29,501 judgments · page 267 of 1,476

High Courts01 Dec 2020Allowed

Baldin Ram And Ors Vs State of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0001

Indian Penal Code, 1860 — Section 21, 120B, 405, 407, 409, 465, 467, 471Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 164, 313

Read judgment

High Courts27 Nov 2020Allowed

Rekha Devi And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0068

Indian Penal Code, 1860 — Section 34, 323, 341, 504Arms Act, 1959 — Section 25(1-b), 35Code Of Criminal Procedure, 1973 — Section 438(2)

Read judgment

High Courts27 Nov 2020

Suraj Kumar Prajapati Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0067

Code Of Criminal Procedure, 1973 — Section 161, 438, 438(2)Indian Penal Code, 1860 — Section 34, 307, 323, 341

Read judgment

High Courts27 Nov 2020

Bayar Singh Munda And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0066

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 272, 273, 290Rajasthan Excise Rules, 1956 — Rule 47(A)

Read judgment

High Courts27 Nov 2020

Tanbir Mian And Another Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0065

Arms Act, 1959 — Section 25(1-B)a, 26, 35

Read judgment

High Courts27 Nov 2020

Rita Devi And Ors Vs State Of Jharkhand And Another

Jharkhand High Court · (2020) 11 JH CK 0064

Indian Penal Code, 1860 — Section 323, 354

Read judgment

High Courts27 Nov 2020

Imtiyaz Ansari And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0063

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 188, 269, 270, 271, 414

Read judgment

High Courts27 Nov 2020Allowed

Ragho Tiwari @ Ragho Pati Tiwari And Anr Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 11 JH CK 0062

Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 313

Read judgment

High Courts26 Nov 2020

Mangal Pahan @ Mangal Munda Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0074

Indian Penal Code, 1860 — Section 34, 386, 387

Read judgment

High Courts26 Nov 2020

Kalimuddin Ansari @ Kalumuddin Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0073

Indian Penal Code, 1860 — Section 34, 120B, 419, 420Information Technology Act, 2000 — Section 66(C), 66 (D)

Read judgment

High Courts26 Nov 2020Dismissed

Ajit Das @ Chotta Das Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0072

Indian Penal Code, 1860 — Section 147, 148, 149, 120B, 302, 307, 323, 324, 325, 341

Read judgment

High Courts26 Nov 2020Allowed

Rekha Devi @ Rekha Kumari Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0071

Indian Penal Code, 1860 — Section 34, 304B

Read judgment

High Courts26 Nov 2020Allowed

Suresh Hembrom Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0070

Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 379, 506Criminal Law Amendment Act, 1932 — Section 17

Read judgment

High Courts26 Nov 2020Dismissed

Ganesh Kumar And Ors Vs M/s Central Coalfields Limited And Ors

Jharkhand High Court · (2020) 11 JH CK 0069

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 49Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12, 12(3), 12(5)

Read judgment

High Courts25 Nov 2020

Rajmuni Paswan And Ors Vs State of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0082

Indian Penal Code, 1860 — Section 34, 188, 302, 307, 323, 325, 504, 506

Read judgment

High Courts25 Nov 2020

Niwas Saw @ Vikash Kumar @ Niwash Kumar Saw @ Bikash Kumar Vs State of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0081

Indian Penal Code, 1860 — Section 34, 354, 345BProtection of Children from Sexual Offences Act, 2012 — Section 8, 12Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(r)

Read judgment

High Courts25 Nov 2020