COURT ARCHIVE

Jharkhand High Court judgments

29,501 judgments · page 266 of 1,476

High Courts03 Dec 2020Allowed

Govind Mahto Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0021

Indian Penal Code, 1860 — Section 34, 120B, 272, 273, 420, 467, 468, 471, 473, 474Central Excise Act, 1944 — Section 47(a), 47(F), 52(D), 55
High Courts03 Dec 2020Allowed

Nizam Ansari Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0013

Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C ), 66(D ), 84(C)
High Courts02 Dec 2020

Isarat Ansari Vs State Of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0009

Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C ), 66(D ), 84(C )
High Courts01 Dec 2020Dismissed

Sanjay Kumar And Ors Vs State of Jharkhand

Jharkhand High Court · (2020) 12 JH CK 0002

Code Of Criminal Procedure, 1973 — Section 39, 173, 482Indian Penal Code, 1860 — Section 34, 323, 498(A)Dowry Prohibition Act, 1961 — Section 3, 4