High Courts25 Nov 2020Dismissed
Union of India And Ors Vs Urmila Devi
Jharkhand High Court · (2020) 11 JH CK 0076
Railway Service Pension Rules, 1993 — Rule 75
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 268 of 1,476
High Courts25 Nov 2020Dismissed
Md. Shahid Hasan Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0075
Code of Civil Procedure, 1908 — Section 2(7)Constitution Of India, 1950 — Article 14
High Courts24 Nov 2020Disposed Of
Krishnakant Pandey Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0086
High Courts24 Nov 2020
Md. Ali Quraishi @ Md. Ali Queraishi Vs State of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0085
Indian Penal Code, 1860 — Section 34, 120B, 302, 307Arms Act, 1959 — Section 27
High Courts24 Nov 2020Dismissed
Lakshmi Narayan Prasad Vs State of Jhrakhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0084
Constitution of India, 1950 — Article 226
High Courts24 Nov 2020Disposed Of
Jharkhand Educational Research Institute, Footkal Toli, Hazi Chowk Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0083
Indian Nursing Council Act, 1947 — Section 13, 14
High Courts23 Nov 2020
Fula Devi & Ors Vs Union of India
Jharkhand High Court · (2020) 11 JH CK 0092
Railways Act, 1989 — Section 123(c)(2)
High Courts23 Nov 2020Dismissed
Khublal Mandal And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0091
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 120B, 419, 420Information Technology Act, 2000 — Section 66D
High Courts23 Nov 2020Disposed Of
Jitan Tigga Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0090
Indian Penal Code, 1860 — Section 366, 497, 498
High Courts23 Nov 2020Disposed Of
Birendra Kumar And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0089
Jharkhand Govt. High School Teacher and Teaching Staff Appointment and Service Condition Rules, 2015 — Rule 9(i)
High Courts23 Nov 2020
Ajay Kumar Pandit & Ors Vs Union of India
Jharkhand High Court · (2020) 11 JH CK 0088
Railways Act, 1989 — Section 123(c)(2)
High Courts23 Nov 2020Disposed Of
Nibaran Bhakat @ Nibaran Chandra Bhakat And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0087
Constitution Of India, 1950 — Article 16
High Courts12 Nov 2020Allowed
Shamin @ Samin And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0061
Prevention Of Cruelty to Animal Act, 1960 — Section 11Jharkhand Bovine Animals Prohibition Of Slaughter Act, 2005 — Section 12(2)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Nov 2020
Vaibhaw Pandey Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0060
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Nov 2020Allowed
Rohit Mehta @ Balla @ Monti @ Rohit Kumar Mehta Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0059
High Courts12 Nov 2020Dismissed
Jagdish Chandra Birua Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0058
Indian Penal Code, 1860 — Section 279, 304(A), 337, 338, 427 Code Of Criminal Procedure, 1973 — Section 313
High Courts12 Nov 2020Disposed Of
Jagat Bhandari @ Jagat Chandra Bhandari Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0057
Indian Penal Code, 1860 — Section 120(B), 420, 498(A)Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 313
High Courts12 Nov 2020Disposed Of
Umesh Kumar Prasad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0056
Explosive Rules, 2008 — Rule 83, 84, 85Constitution Of India, 1950 — Article 226
High Courts12 Nov 2020Dismissed
Rajan Baitha @ Rawan And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0055
Arms Act, 1959 — Section 9(1)(a)(i), 25(1B)a, 25(2), 26(1), 35Criminal Law Amendment Act, 1932 — Section 17Indian Penal Code, 1860 — Section 34, 414
High Courts12 Nov 2020Dismissed
Mahendra Kumar Jain Vs Rajinder Singh Chahal
Jharkhand High Court · (2020) 11 JH CK 0054
Jharkhand Buildings (Lease, Rent and Eviction) Control Act, 2000 — Section 11(1)(c), 11 (1)(d)Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 5, Order 8 Rule 5(1), Order 8 Rule 5(2), Order 8 Rule 10, Order 41 Rule 5