High Courts10 Nov 2020Allowed
Priya Ranjan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0097
Jharkhand Pension Rules, 2000 — Rule 43(a), 43(B)
COURT ARCHIVE
Jharkhand High Court judgments
29,506 judgments · page 270 of 1,476
High Courts10 Nov 2020Dismissed
Samir Kumar Gupta And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0096
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 20(2), 22, 23Constitution Of India, 1950 — Article 226
High Courts10 Nov 2020Disposed Of
Gopi Oraon Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0095
High Courts10 Nov 2020Dismissed
M/s Noddy Auto Pvt. Ltd. And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0094
Negotiable Instruments Act, 1881 — Section 138, 141Code Of Criminal Procedure, 1973 — Section 190, 204, 482General Clauses Act, 1868 — Section 27
High Courts10 Nov 2020
Akash Mahli Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0093
Code Of Criminal Procedure, 1973 — Section 24, 25A(7), 161, 225, 231, 321
High Courts09 Nov 2020
Kamal Oraon And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0113
Indian Penal Code, 1860 — Section 34, 379, 411Code Of Criminal Procedure, 1973 — Section 438(2)Jharkhand Minerals (Illegal Mining Transportation And Storage) Rule, 2017 — Rule 13
High Courts09 Nov 2020
Chandan Gupta Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0112
Indian Penal Code, 1860 — Section 34, 419, 420, 467, 468, 469, 470, 471Public Gambling Act, 1867 — Section 11Lotteries (Regulation) Act, 1998 — Section 5, 7
High Courts09 Nov 2020
Kolha Ram @ Kolha Bhuiyan And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0111
Indian Penal Code, 1860 — Section 147, 148, 149, 153A, 295A, 323, 341, 353, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Nov 2020Disposed Of
Rakesh Agarwal @ Rakesh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 11 JH CK 0051
Indian Penal Code, 1860 — Section 34, 406, 420Code Of Criminal Procedure, 1973 — Section 482
High Courts06 Nov 2020
Amarjeet Thakur Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0050
Indian Penal Code, 1860 — Section 302, 304B
High Courts06 Nov 2020Allowed
Lila Devi Vs State Of Jharkhand And Anr
Jharkhand High Court · (2020) 11 JH CK 0049
Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 467, 468, 471
High Courts06 Nov 2020Allowed
Rampravesh Yadav Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0048
Indian Penal Code, 1860 — Section 376, 506, 511
High Courts06 Nov 2020
Parmeshwar Mahto Vs State Of Jharkhand & Anr
Jharkhand High Court · (2020) 11 JH CK 0047
Indian Penal Code, 1860 — Section 34, 323, 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts06 Nov 2020
Om Prakash Roy Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0046
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 414Coal Mines Act, 1930 — Section 30(ii)
High Courts06 Nov 2020
Md. Yusuf Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0045
Code Of Criminal Procedure, 1973 — Section 438, 438(2) Indian Penal Code, 1860 — Section 143, 147, 307, 323, 379, 504
High Courts06 Nov 2020
Md. Kalam And Anr Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0044
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 414Jharkhand Bovine Animal Prohibition Of Slaughter Act,2005 — Section 3, 4, 4(A), 5, 12, 13
High Courts06 Nov 2020
Chhotu Soren Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0043
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 272, 273Central Excise Act, 1944 — Section 47(a)
High Courts06 Nov 2020
Binod Kumar Yadav @ Vinod Kumar Yadav Vs Shailesh Kumar & Ors
Jharkhand High Court · (2020) 11 JH CK 0042
High Courts06 Nov 2020Dismissed
Raghu Sahu And Anr Vs Prabha Devi And Ors
Jharkhand High Court · (2020) 11 JH CK 0041
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts06 Nov 2020Dismissed
Tinkauri Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 11 JH CK 0040
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 325, 341Code Of Criminal Procedure, 1973 — Section 162