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Jharkhand High Court judgments

29,562 judgments · page 273 of 1,479

High Courts06 Nov 2020

Om Prakash Roy Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0046

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 414Coal Mines Act, 1930 — Section 30(ii)
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High Courts06 Nov 2020

Md. Yusuf Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0045

Code Of Criminal Procedure, 1973 — Section 438, 438(2) Indian Penal Code, 1860 — Section 143, 147, 307, 323, 379, 504
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High Courts06 Nov 2020

Md. Kalam And Anr Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0044

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 414Jharkhand Bovine Animal Prohibition Of Slaughter Act,2005 — Section 3, 4, 4(A), 5, 12, 13
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High Courts06 Nov 2020

Chhotu Soren Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0043

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 272, 273Central Excise Act, 1944 — Section 47(a)
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High Courts05 Nov 2020

Basudeo Mahto And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 11 JH CK 0038

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 342, 354B, 379, 436, 448Animal Cruelty Prevention Act, 1960 — Section 11Code Of Criminal Procedure, 1973 — Section 438(2)
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