High Courts12 Nov 2024Dismissed
M/s. Damodar Ropeways and Infra Limited Vs State Of Jharkhand through the Secretary
Jharkhand High Court · (2024) 11 JH CK 0012
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 110 of 1,511
High Courts12 Nov 2024Allowed
M/s. Bharat Coking Coal Limited Vs State Of Jharkhand, through the Secretary
Jharkhand High Court · (2024) 11 JH CK 0011
Constitution of India, 1950 — Article 226, 254, 254(1), 254(2), 372Indian Forest Act, 1927 — Section 29, 29(1), 29(3)Bihar Private Forests Act, 1947 — Section 13, 14, 15(3), 16, 17, 22, 23, 24, 25, 26, 27
High Courts11 Nov 2024Allowed
Budhinath Murmu Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0010
Indian Penal Code, 1860 — Section 201, 302
High Courts11 Nov 2024Dismissed
Kartik Patro @ Kartik Patar Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0009
Indian Penal Code, 1860 — Section 300, 302, 304II
High Courts11 Nov 2024Dismissed
Br. Baliram Beldar Vs The Project Officer, Block-II O.C.P. Mines, Under Block II Area of M/s B.C.C.L. P.O Nadkhurkee, P.S Baghmara, Distt Dhanbad
Jharkhand High Court · (2024) 11 JH CK 0008
Payment of Gratuity Act, 1972 — Section 4(2), 4(5), 7(2), 7(3)General Clauses Act, 1897 — Section 3(35)
High Courts11 Nov 2024Disposed Of
Subhash Kumar Singh Vs State Of Jharkhand & Ors
Jharkhand High Court · (2024) 11 JH CK 0007
High Courts11 Nov 2024Disposed Of
Amit Agarwal @ Vicky Bhalotia Vs Union of India
Jharkhand High Court · (2024) 11 JH CK 0006
High Courts11 Nov 2024Allowed
Prince Khan Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0005
Code of Criminal Procedure, 1973 — Section 82, 482Indian Penal Code, 1860 — Section 307, 504Arms Act, 1959 — Section 27
High Courts11 Nov 2024Allowed
Vimla Devi @ Kumari Vimla @ Gudiya Kumari Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0004
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 82
High Courts11 Nov 2024
Suraj Mahto Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0003
Arms Act, 1959 — Section 25(1A), 25(1B), 25(6), 26
High Courts29 Oct 2024Allowed
Anandi Prasad Singh Vs State Of Jharkhand through Central Bureau of Investigation
Jharkhand High Court · (2024) 10 JH CK 0050
Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts29 Oct 2024Allowed
Lalu Yadav Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0049
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 148, 149, 201, 302
High Courts29 Oct 2024Dismissed
Ratanlal Tamsoy Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0048
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts29 Oct 2024Allowed
Hari Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0047
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 341
High Courts29 Oct 2024Allowed
Ramdas Nayak Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0046
Code of Criminal Procedure, 1973 — Section 144, 162Indian Penal Code, 1860 — Section 34, 300, 302, 304II, 307, 323, 324, 341
High Courts29 Oct 2024Dismissed
Ramdhan Lohra Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0045
Indian Penal Code, 1860 — Section 34, 302
High Courts29 Oct 2024Allowed
Deepak Prasad Gupta Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0044
Indian Penal Code, 1860 — Section 34, 300, 302, 304II, 307, 323, 324, 506Evidence Act, 1872 — Section 6, 106
High Courts29 Oct 2024Dismissed
Surendar Sardar @ Surender Sardar @ Hablu son of Gobardhan Sardar Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0043
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 366, 366A, 376, 376(2)(i), 377, 506Protection of Children from Sexual Offence Act, 2012 — Section 3, 4, 6, 42
High Courts29 Oct 2024Allowed
Deep Mala @ Madam Mala @ Deepmala Kumari, Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0042
High Courts29 Oct 2024Allowed
Sandip Kumar @ Sandeep Kumar Nag Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0041