High Courts29 Oct 2024Allowed
Pappu Ram Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0040
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 363, 366, 366(A)
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 111 of 1,511
High Courts29 Oct 2024Disposed Of
Duleshwar Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0039
High Courts29 Oct 2024
Ram Satis Kurup @ Ram Satish Kurup @ Ram Satiya Kurup @ R.Satish Kumar Kurup and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2024) 10 JH CK 0038
High Courts28 Oct 2024Dismissed
Arvind Vishal @ Tera Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0037
Indian Penal Code, 1860 — Section 201, 302, 376, 376AProtection of Children from Sexual Offences Act, 2012 — Section 4, 6, 8, 10, 42Evidence Act, 1872 — Section 157
High Courts28 Oct 2024Allowed
Sukhram Nayak Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0036
Indian Penal Code, 1860 — Section 34, 302, 307, 324, 326
High Courts28 Oct 2024Dismissed
Jaggu Soren Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0035
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 323, 324
High Courts28 Oct 2024Dismissed
Abhiram Mandal son of Bechan Mandal Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0034
Indian Penal Code, 1860 — Section 120B, 302Evidence Act, 1872 — Section 6, 106
High Courts28 Oct 2024Disposed Of
Sanjit Kumar @ Sanjit Jaiswal Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0033
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14A
High Courts28 Oct 2024Allowed
Abdul Rahim Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0032
Indian Penal Code, 1860 — Section 429
High Courts28 Oct 2024Allowed
Rabindra Kumar @ Pinku Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0031
Indian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 113B
High Courts28 Oct 2024Dismissed
Chutari Mian Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0030
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 324, 325Probation of Offenders Act, 1958 — Section 4
High Courts28 Oct 2024Dismissed
Manoj Kumar Vs Union Of India
Jharkhand High Court · (2024) 10 JH CK 0029
Constitution of India, 1950 — Article 14, 15, 16, 32, 136, 226, 227, 311, 323AAdministrative Tribunal Act, 1985 — Section 14, 21, 21(3)Limitation Act, 1963 — Section 5
High Courts28 Oct 2024Allowed
Shanti Pathak Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0028
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 504
High Courts28 Oct 2024Allowed
Vishwa Vijay Singh Yadav @ Vishu Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0027
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 341, 342, 504, 506Information Technology Act, 2000 — Section 66(B), 66(C), 66(D)
High Courts28 Oct 2024Dismissed
Gopal Verma Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0026
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 353, 406, 409, 420
High Courts28 Oct 2024Disposed Of
Mukand @ Mukund Khan Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0025
Code of Criminal Procedure, 1973 — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15(C), 22, 29
High Courts28 Oct 2024Allowed
Md. Saddam Hussain @ Saddam Parwez Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0024
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 82, 83
High Courts28 Oct 2024Allowed
Md. Sohail @ Sohel @ Md. Sohel Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0023
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 506
High Courts28 Oct 2024Allowed
Md. Wahid @ Wahid @ Md. Wahid Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0022
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 307, 323, 341, 379, 504
High Courts28 Oct 2024Disposed Of
Reeti Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0021