High Courts28 Oct 2024Dismissed
State Of Jharkhand Vs Azadul Haque
Jharkhand High Court · (2024) 10 JH CK 0020
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 112 of 1,511
High Courts18 Oct 2024Disposed Of
Dr. Sunil Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0052
High Courts17 Oct 2024Allowed
Sardar Gurbir Singh @ Gurubir Singh @ Chotlu Singh @ Gurbir Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0055
Indian Penal Code, 1860 — Section 34, 323, 341Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(r)
High Courts17 Oct 2024Allowed
Chhatarbali Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0054
Indian Penal Code, 1860 — Section 34, 120B, 323, 341, 504Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(r)
High Courts17 Oct 2024Dismissed
Rahul Kumar Pandey @ Rahul Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0053
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 193
High Courts16 Oct 2024Dismissed
Ramu Oraon, S/o Late Chilgu Oraon Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0065
Indian Penal Code, 1860 — Section 302, 304, 307, 325, 326
High Courts16 Oct 2024Allowed
M/s Jain Trading Corporation Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0064
High Courts16 Oct 2024Allowed
Jyoti Mahto Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0063
Code of Criminal Procedure, 1973 — Section 41, 144Indian Penal Code, 1860 — Section 34, 147, 149, 504, 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(f), 3(1)(r)
High Courts16 Oct 2024Allowed
Chhotka Bansfore @ Pintu Bansfore Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0062
Indian Penal Code, 1860 — Section 307, 323, 324, 341
High Courts16 Oct 2024Allowed
Disco Marandi Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0061
Indian Penal Code, 1860 — Section 304II
High Courts16 Oct 2024Allowed
Ravish Singh @ Ravinsh Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0060
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 324, 341Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(r)
High Courts16 Oct 2024Allowed
ACE Logistics Vs State Of Jharkhand through its Secretary
Jharkhand High Court · (2024) 10 JH CK 0059
Motor Vehicle Act, 1988 — Section 200
High Courts16 Oct 2024Allowed
Vivek Mandal Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0058
Code of Criminal Procedure, 1973 — Section 161, 173(2), 216, 218, 228, 482Indian Penal Code, 1860 — Section 34, 201, 279, 302, 304A, 337, 338, 427
High Courts16 Oct 2024Dismissed
Safik Ansari @ Safique Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0057
Code of Criminal Procedure, 1973 — Section 482Jharkhand Mineral (Prevention of Illegal Mining, Transportation & Storage) Rules, 2017 — Rule 11(v)
High Courts15 Oct 2024Dismissed
Asif Ansari @ Babloo Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0078
Indian Penal Code, 1860 — Section 302
High Courts15 Oct 2024Dismissed
Mukesh Bhuian Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0077
Protection of Children from Sexual Offences Act, 2012 — Section 3, 3(b), 4, 4(2), 5(m), 6
High Courts15 Oct 2024Allowed
Rohit Pandey Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0076
Indian Penal Code, 1860 — Section 34, 302, 304B, 498AEvidence Act, 1872 — Section 113B
High Courts15 Oct 2024Dismissed
Abhishek Srivastva Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0075
Code of Criminal Procedure, 1973 — Section 313, 421Negotiable Instruments Act, 1881 — Section 138General Clauses Act, 1897 — Section 27
High Courts15 Oct 2024Dismissed
Most. Kalindri Devi Vs Smt. Leela Devi
Jharkhand High Court · (2024) 10 JH CK 0074
Code of Civil Procedure, 1908 — Section 100Limitation Act, 1963 — Article 59
High Courts15 Oct 2024Allowed
Shammu Gope @ Shambhu Gope Vs State Of Jharkhand
Jharkhand High Court · (2024) 10 JH CK 0073
Indian Penal Code, 1860 — Section 307