High Courts27 Nov 2024Allowed
Budhan Ganjhu @ Budhwa Ganjhu Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0025
Code of Criminal Procedure, 1973 — Section 82, 482
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 108 of 1,511
High Courts27 Nov 2024Allowed
Chandra Shekhrendra Raman Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0024
Code of Criminal Procedure, 1973 — Section 82, 83Bhartiya Nagarik Suraksha Sanhita, 2023 — Section 528Indian Penal Code, 1860 — Section 34, 419, 420
High Courts26 Nov 2024Dismissed
Sanatan Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0058
Code of Criminal Procedure, 1973 — Section 162, 313Indian Penal Code, 1860 — Section 34, 149, 302, 304II, 386, 387
High Courts26 Nov 2024Dismissed
Shiv Charan Mardi Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0057
Indian Penal Code, 1860 — Section 354, 376, 448, 452, 511
High Courts26 Nov 2024Allowed
Anil Kumar Bajaj Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0056
Bihar Tenant's Holdings (Maintenance of Records) Act, 1973 — Section 14
High Courts26 Nov 2024Allowed
Raghunandan Yadav Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0055
Constitution of India, 1950 — Article 14, 21, 311(2)
High Courts26 Nov 2024Disposed Of
Vijay Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0054
Chhotanagpur Tenancy Act, 1908 — Section 87
High Courts26 Nov 2024Disposed Of
Tinku Marandi Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0053
High Courts26 Nov 2024Allowed
Deepak Kumar Poddar @ Deepak Kumar Podhar Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0052
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 414Coal Mines (Nationalisation) Act, 1973 — Section 30, 30(ii)
High Courts26 Nov 2024Disposed Of
Rajeev Kumar @ Rajiv Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0051
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 408
High Courts25 Nov 2024Partly Allowed
Bramhadeo Rawani Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0064
Code of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 34, 307, 452
High Courts25 Nov 2024Allowed
Ashutosh Kumar Modak @ Bittu Modak Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0063
Indian Penal Code, 1860 — Section 34, 387, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(x)(iv), 3(x)(v), 14A
High Courts25 Nov 2024Disposed Of
Ramprasad Sahu Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0062
High Courts25 Nov 2024Allowed
Mithilesh Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0060
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 380, 384, 452, 498A, 504, 506Prevention of Witch Craft Act, 1999 — Section 3, 4
High Courts25 Nov 2024Dismissed
Shivshankar Dubey @ Munna Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0059
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 82
High Courts19 Nov 2024Allowed
Dolati Devi Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0050
Indian Penal Code, 1860 — Section 34, 304BEvidence Act, 1872 — Section 106, 113B
High Courts19 Nov 2024Dismissed
Etwa Oraon Vs Jagdish Oraon
Jharkhand High Court · (2024) 11 JH CK 0049
Code of Civil Procedure, 1908 — Section 100Code of Criminal Procedure, 1973 — Section 144Transfer of Property Act, 1882 — Section 123
High Courts19 Nov 2024Dismissed
Tetru Marik Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0048
Indian Penal Code, 1860 — Section 34, 307, 323, 341 504Probation of Offenders Act, 1958 — Section 4
High Courts19 Nov 2024Partly Allowed
Prakash Kumar Mahto Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0047
Indian Penal Code, 1860 — Section 304, 304A
High Courts19 Nov 2024Dismissed
Md. Alam Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 11 JH CK 0046
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 366A, 376