High Courts10 Dec 2024Allowed
Suresh Pd. Sharma @ Suresh Prasad Sharma Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0030
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 82
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 106 of 1,511
High Courts09 Dec 2024Disposed Of
Krishna Kant Mukherjee Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0051
High Courts09 Dec 2024Allowed
Jogendra Tiwari @ Jogendra @ Yogendra Tiwari Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0050
High Courts09 Dec 2024Allowed
Kaberi Sen Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0049
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A
High Courts09 Dec 2024Allowed
Sikandar Kumar Swarnkar Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0048
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 307, 323, 341, 379, 504
High Courts09 Dec 2024Allowed
Rakesh Manjhi Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0047
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 201, 302, 360, 359, 361, 362, 364, 412
High Courts09 Dec 2024Dismissed
Ritwik Chatterjee @ Ritweek Chatterjee Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0046
Code of Criminal Procedure, 1973 — Section 207, 482Indian Penal Code, 1860 — Section 34, 120(B), 420, 467, 468, 471
High Courts09 Dec 2024Dismissed
Etwa Bhuiyan Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0045
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 201, 302, 323, 341, 364
High Courts09 Dec 2024Dismissed
Kail Bhuiyan Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0044
Indian Penal Code, 1860 — Section 34, 300, 302, 304II, 307, 323, 325, 326
High Courts09 Dec 2024Dismissed
Azad Mian @ Azad Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0043
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 147, 148, 149, 302
High Courts09 Dec 2024Allowed
Kalkatti Mahto Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0042
Code of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 147, 148, 149, 302, 341, 395
High Courts09 Dec 2024Dismissed
Rajendra Khatik Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0041
Indian Penal Code, 1860 — Section 34, 120B, 302, 364
High Courts09 Dec 2024Allowed
Nawal Kishore Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0040
Constitution of India, 1950 — Article 14
High Courts09 Dec 2024Dismissed
M/s. Tata Steel Limited Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0039
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 7(3A)
High Courts09 Dec 2024Dismissed
Manas Piyush Vs Union Of India
Jharkhand High Court · (2024) 12 JH CK 0038
Constitution of India, 1950 — Article 226
High Courts09 Dec 2024Allowed
Parikshit Mahto @ Parikshit Mahato @ Parishit Mahto Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0033
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 337, 449, 506
High Courts09 Dec 2024Allowed
Gangadhar Munda Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0029
Indian Penal Code, 1860 — Section 34, 300, 302, 304II, 307, 323, 324, 337
High Courts04 Dec 2024Partly Allowed
Ramjit Mahto Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0005
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 323, 380, 395, 396, 452Arms Act, 1959 — Section 25
High Courts04 Dec 2024Dismissed
Shiv Prasad Mahto Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0004
Code of Criminal Procedure, 1973 — Section 145, 313Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324
High Courts04 Dec 2024Dismissed
Soma Oraon Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0003
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 323, 324Evidence Act, 1872 — Section 157