High Courts13 Dec 2024Dismissed
Ravi Kumar Sharma @ Ravi Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0014
Indian Penal Code, 1860 — Section 354(c), 504, 506, 509Information Technology Act, 2000 — Section 66(E), 67(A)
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 105 of 1,511
High Courts13 Dec 2024Dismissed
Vinay Kumar Singh @ Vinay Singh Chero @ Vinay Singh @ Vinay Jee @ Binay Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0013
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 385, 386, 427, 438Arms Act, 1959 — Section 27Criminal Law Amendment Act, 1932 — Section 17(i), 17(ii)
High Courts13 Dec 2024Allowed
Brinda Devi Agarwal Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0012
Constitution of India, 1950 — Section 300ABihar Land Reforms Act, 1950 — Section 4(h)
High Courts12 Dec 2024Allowed
Kaushalaya Devi Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0017
Code of Criminal Procedure, 1973 — Section 107
High Courts11 Dec 2024Allowed
Sushari Mahtain @ Susari Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0028
Code of Civil Procedure, 1908 — Order 9 Rule 4
High Courts11 Dec 2024Allowed
National Insurance Co. Ltd Vs Shaibun Nisha
Jharkhand High Court · (2024) 12 JH CK 0027
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii), 170
High Courts11 Dec 2024Dismissed
Pawan Kumhar Vs M/s Bharat Coking Coal Ltd
Jharkhand High Court · (2024) 12 JH CK 0026
High Courts11 Dec 2024Allowed
Baleshwar Bhuiyan Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0025
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 147, 148, 149, 302, 435
High Courts11 Dec 2024Allowed
Panchu Mahato Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0024
Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts11 Dec 2024Allowed
Babloo Rout @ Pararu Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0023
Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 27
High Courts11 Dec 2024Allowed
Baleshwar Prasad Verma Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0021
High Courts11 Dec 2024Dismissed
Pragati Bio & Renewable Energy Vs Principal Commissioner, Central Goods and Service Tax, Government of India
Jharkhand High Court · (2024) 12 JH CK 0020
Central Goods and Services Tax Act, 2017 — Section 39, 107, 107(1)
High Courts11 Dec 2024Allowed
Sikandar Swarnkar Vs Manisha Mehra
Jharkhand High Court · (2024) 12 JH CK 0019
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts11 Dec 2024Dismissed
Kunal Mehra Vs Manisha Mehra
Jharkhand High Court · (2024) 12 JH CK 0018
Code of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 34, 120B, 323, 341m 354, 384, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts10 Dec 2024Dismissed
Jayant Shekhar Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0037
Jharkhand State Universities Act, 2000 — Section 9(7)(ii), 9(7)(iii)
High Courts10 Dec 2024Allowed
Rohit Rajesh Darshanwad Vs Central Coalfields Ltd
Jharkhand High Court · (2024) 12 JH CK 0036
Constitution of India, 1950 — Article 14, 16, 141, 226Indian Electricity Rules, 1956 — Rule 45
High Courts10 Dec 2024Allowed
Jagdish Prasad Das Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0035
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 156(3), 200, 203Indian Penal Code, 1860 — Section 120B, 420, 427, 447, 467, 468, 471, 466, 474, 477A
High Courts10 Dec 2024Allowed
Abhimanyu Singh @ Sintu Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0034
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 326, 341, 379, 452, 504, 506Jharkhand Control of Crimes Act, 2002 — Section 2(d), 12Arms Act, 1959 — Section 25, 26, 27, 28, 29
High Courts10 Dec 2024Disposed Of
Tipun Yadav Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0032
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 279, 304A
High Courts10 Dec 2024Dismissed
Ekramul Ansari @ Ekramul Haque Vs State Of Jharkhand
Jharkhand High Court · (2024) 12 JH CK 0031
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 34, 323, 379, 498A