COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 103 of 1,511

High Courts19 Dec 2024Allowed

Rita Chakraborty Vs State Of Jharkhand

Jharkhand High Court · (2024) 12 JH CK 0104

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Prize Chits & Money Circulation Scheme Act, 1978 — Section 3, 4, 5

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High Courts19 Dec 2024Dismissed

Md. Arif Hussain Vs State Of Jharkhand

Jharkhand High Court · (2024) 12 JH CK 0103

Code of Criminal Procedure, 1973 — Section 239, 482Arms Act, 1959 — Section 3, 25(1B), 26

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High Courts18 Dec 2024Allowed

Chhote Turi Vs State Of Jharkhand

Jharkhand High Court · (2024) 12 JH CK 0087

Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 302

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High Courts18 Dec 2024Dismissed

Ram Kumar Sharma Vs State Of Jharkhand

Jharkhand High Court · (2024) 12 JH CK 0086

Indian Penal Code, 1860 — Section 34, 300, 302, 304II

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High Courts18 Dec 2024Allowed

Md.Gufran, son of Md. Ashique Vs State Of Jharkhand

Jharkhand High Court · (2024) 12 JH CK 0085

Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 120B, 364A

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High Courts18 Dec 2024Dismissed

Satvat Infosol Private Limited Vs Jharkhand Staff Selection Commission

Jharkhand High Court · (2024) 12 JH CK 0084

Constitution of India. 1950 — Article 226Code of Civil Procedure, 1908 — Section 114, Order 47 Rule 1

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High Courts18 Dec 2024Disposed Of

M/s. Shiva Minerals (a Proprietorship concern) Vs Sagar Mining and Metal Industries Pvt. Ltd

Jharkhand High Court · (2024) 12 JH CK 0083

Constitution of India. 1950 — Article 226, 226(2), 226(3), 227Micro, Small and Medium Enterprises Development Act, 2006 — Section 2(n), 18, 18(2), 18(3), 18(4), 24Arbitration and Conciliation Act, 1996 — Section 34, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81

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High Courts18 Dec 2024Allowed

Pramod Kumar Singh Vs State Of Jharkhand

Jharkhand High Court · (2024) 12 JH CK 0082

Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 82, 83Indian Penal Code, 1860 — Section 323, 341, 406, 420, 463, 464, 468

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High Courts18 Dec 2024Allowed