High Courts09 Jan 2025Disposed Of
Neelam Devi Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1685
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 101 of 1,511
High Courts09 Jan 2025Dismissed
M/s Shah Sponge and Power Limited Vs Union Of India
Jharkhand High Court · (2025) 01 JH CK 1684
National Green Tribunal Act, 2010 - Section 22
High Courts08 Jan 2025Dismissed
Sudamia Devi Vs Urmila Devi @ Dhano Devi
Jharkhand High Court · (2025) 01 JH CK 1695
Code of Civil Procedure, 1908 - Order 39 Rule 1
High Courts07 Jan 2025Allowed
The Steel Authority of India Limited Vs Pawan Kumar
Jharkhand High Court · (2025) 01 JH CK 1698
High Courts07 Jan 2025Disposed Of
Zulaikha Khatoon Vs Nisar Alam @ Asad Alam
Jharkhand High Court · (2025) 01 JH CK 1697
Code of Civil Procedure, 1908 - Order 7 Rule 14(2)
High Courts07 Jan 2025Disposed Of
Amarnath Saha @ Chhotu Vs Dr. Talib Eqbal
Jharkhand High Court · (2025) 01 JH CK 1696
Constitution of India, 1950 - Article 227
High Courts06 Jan 2025Allowed
National Insurance Company Limited Vs Mst.Kamal Mukhi Devi
Jharkhand High Court · (2025) 01 JH CK 1703
High Courts06 Jan 2025Dismissed
Rajendra Singh Vs State of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1702
High Courts06 Jan 2025Dismissed
Abhishek Kumar Vs State of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1701
Constitution of India, 1950 - Article 226
High Courts03 Jan 2025Disposed Of
Suma Devi Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1678
High Courts03 Jan 2025
Ganesh Rabidas Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1677
High Courts03 Jan 2025Disposed Of
Ramjee Singh Vs Bokaro Steel City through its Managing Director cum Chairman
Jharkhand High Court · (2025) 01 JH CK 1676
High Courts02 Jan 2025reported in (2017)13 SCC 369"
Anil Kumar Mishra Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1817
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 120B, 323, 337, 341, 354(B), 379, 387, 388, 406, 420, 452, 454, 467, 468Arms Act, 1959 - Section 27(i), 27(ii)
High Courts02 Jan 2025Disposed Of
Arvind Tirkey Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1675
High Courts02 Jan 2025Dismissed
Madhuri Devi & Ors Vs Ganga Lal & Ors
Jharkhand High Court · (2025) 01 JH CK 1674
Code of Civil Procedure, 1908 - Order 46 Rule 14
High Courts02 Jan 2025Disposed Of
Md. Salim Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1673
Land Acquisition Act, 1894 - Section 4
High Courts02 Jan 2025Disposed Of
Gayatri Devi Vs Branch Manager, State Bank of India
Jharkhand High Court · (2025) 01 JH CK 1672
Hindu Marriage Act, 1995 - Section 13(B)
High Courts02 Jan 2025Dismissed
Sunil Majhi Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1671
Constitution of India, 1950 - Article 226Code of Civil Procedure, 1908 - Order 21Land Acquisition Act, 1894 - Section 26
High Courts02 Jan 2025Disposed Of
Anuradha Kumari Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1670
High Courts02 Jan 2025Disposed Of
Mohammad Isak Vs State Of Jharkhand
Jharkhand High Court · (2025) 01 JH CK 1669
Essential Commodities Act, 1955 - Section 7