High Courts21 Sept 2026
Dilip Kumar Mahto @ Dilip Mahto Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 4361
Indian Penal Code-Section 302, 304-B, 34Cr.P.C.-Section 313Dowry Prohibition Act, 1961-Section 2, 3, 4
COURT ARCHIVE
Jharkhand High Court judgments, 2026
873 judgments · page 3 of 44
High Courts21 Sept 2026
Ajay Kumar Paswan @ Sajan Paswan @ Chhotu Paswan @ Ajay Paswan Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 3965
IPC-Section 366, 366 ACr.P.C.-Section 313, 164
High Courts21 Sept 2026
Harish Chandra Kushwaha Vs State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 09 JH CK 3963
Constitution of India-Article 226Bihar Tenant's Holdings (Maintenance of Records) Act, 1973-Sections 14, 15, 16C.P.C.-Order V Rule 20, V Rules 12, 15 and 17
High Courts21 Sept 2026
Malik Maraiya Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 09 JH CK 3959
I.P.C.-Section 498A
High Courts21 Sept 2026Partly Allowed
Md. Samiuddin Ansari @ Samsuddin Ansari Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 3958
IPC-Sections 307, 379, 323, 341, 324, 427, 504, 326Cr.P.C.-Section 313
High Courts21 Sept 2026
M/s Bihar Structural Engineering Vs Jharkhand State Electricity Board & Ors.
Jharkhand High Court · (2026) 09 JH CK 4326
Constitution of India-Article 226
High Courts21 Sept 2026
Shabana Khatoon Vs The Ranchi Municipal Corporation & Ors.
Jharkhand High Court · (2026) 09 JH CK 4347
Constitution of India-Article 227
High Courts21 Sept 2026
ASL Enterprises Ltd. & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 09 JH CK 4325
Indian Companies Act, 1956B.N.S.S., 2023-Section 528Indian Penal Code-Sections 406, 420 and 506/34
High Courts21 Sept 2026
Dharmendra Singh & Ors. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 4323
IPC-Section 341, 323, 325, 307, 427, 379, 504, 34, 354A/34
High Courts21 Sept 2026
Anup Ekka Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 3189
IPC-Sections 376, 417, 419, 109, 90, 375Cr.P.C.-Section 313Evidence Act-Section 114-A
High Courts21 Sept 2026Partly Allowed
Laxmikant Das Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 3185
IPC-Section 307, 307/34, 324, 324/34Arms Act-Section 27Cr.P.C.-Section 107, 313, 313(1)(b), 313(2), 313(4)
High Courts21 Sept 2026
Dilip Kumar Mahto @ Dilip Mahto Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 3176
Indian Penal Code-Section 304-B, 302, 34Dowry Prohibition Act, 1961-Section 2, 3, 4Indian Evidence Act, 1872-Section 113-B, 114
High Courts21 Sept 2026Partly Allowed
Md. Samiuddin Ansari @ Samsuddin Ansari Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 3289
IPC-Sections 307, 379, 323, 341, 324, 427, 504, 326Cr.P.C.-Section 313
High Courts21 Sept 2026
Ajay Kumar Paswan @ Sajan Paswan @ Chhotu Paswan @ Ajay Paswan Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 3293
IPC-Section 366, 366ACr.P.C.-Section 313, 164
High Courts18 Sept 2026
Jitendra Kumar Singh @ Jitendra Singh Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 09 JH CK 2650
High Courts18 Sept 2026
Sima Kumari Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 09 JH CK 2504
High Courts10 Sept 2026
Nand Keshwar Prasad & Ors. Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 09 JH CK 1917
High Courts10 Sept 2026
Rajibul Shekh @ Rajiv Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 1918
B.N.S.S., 2023-Section 528
High Courts10 Sept 2026
Danish Khan Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 09 JH CK 1919
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Section 341, 323, 325, 307, 504Code of Criminal Procedure-Section 482, 320
High Courts10 Sept 2026
Kadu Lohra Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 1920
I.P.C.-Section 376