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Judgment
4 paragraphs · 49 words
This Writ Petition is of the year 2021.
2.
Earlier on two dates i.e. 01.07.2024 and 06.08.2026, no one had appeared on behalf of the petitioners.
3.
Today also, no one appears on behalf of the petitioners despite repeated calls.
4.
Thus, this Writ Petition is dismissed for non-prosecution.