High Courts05 Jan 2026Allowed
Nageshwar Prasad Verma Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1701
Code of Criminal Procedure, 1973 - Section 156(3), 482Indian Penal Code, 1860- Section 34, 405, 406, 420
COURT ARCHIVE
Jharkhand High Court judgments, 2026
873 judgments · page 44 of 44
High Courts05 Jan 2026Dismissed
Kailash Khandelwal Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1700
Drugs and Cosmetics Act, 1940- Section 27(d)
High Courts05 Jan 2026Dismissed
Moin Ansari Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1699
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860- Section 34, 295A, 323, 341, 366(A), 376, 504, 506Protection of Children from Sexual Offences Act, 2012- Section 4
High Courts05 Jan 2026Dismissed
Sanjay Kumar Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1698
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860- Section 34, 413, 414Bihar Coal Mining Area Development Authority Act, 1986-Section 30(ii)
High Courts05 Jan 2026Allowed
Ravi Vaswani Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1697
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860- Section 405, 406, 420
High Courts05 Jan 2026Dismissed
Ramakant Singh @ Munna Singh Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1696
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973 - Section 151(2), 482Indian Penal Code, 1860- Section 34, 120B, 171E, 171F, 351, 353
High Courts05 Jan 2026Allowed
Mithilesh Kumar Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1695
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 414Mines And Minerals (Development And Regulation) Act, 1957- Section 21
High Courts05 Jan 2026Allowed
Binod Chandra JhaVs State Of Jharkhand, through Anti Corruption Bureau
Jharkhand High Court · (2026) 01 JH CK 1694
Indian Penal Code, 1860- Section 120B, 409, 420, 467, 469, 471Prevention of Corruption Act, 1988- Section 13(1)(c), 13(1)(d), 13(2)
High Courts05 Jan 2026Dismissed
Ram Shrestha Paswan @ Ram Shrashth Paswan Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1693
Narcotic Drugs And Psychotropic Substances, Act, 1985- Section 15, 18, 22, 27, 27A, 29
High Courts05 Jan 2026Dismissed
Balram Rajwar @ Bhola Ram, S/o Manthan Rajwar Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1692
Bhartiya Nyaya Sanhita, 2023- Section 103(1), 115(2), 117(2), 118(2), 126(2)
High Courts05 Jan 2026Allowed
Deepak Giri Vs Central Bureau of Investigation
Jharkhand High Court · (2026) 01 JH CK 1691
Prevention of Corruption (Amendment) Act, 2018- Section 7
High Courts05 Jan 2026Allowed
Sunil Kumar Paswan @ Sunil Paswan @ Sunil Jee Vs State Of Jharkhand, through ACB (Vigilance)
Jharkhand High Court · (2026) 01 JH CK 1690
Prevention of Corruption (Amendment) Act, 2018- Section 7(a)
High Courts05 Jan 2026Allowed
Akhtar Parwez Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1689
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 482(2)Indian Penal Code, 1860- Section 34, 120B, 420, 467, 468, 471