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Jharkhand High Court judgments, 2026

873 judgments · page 43 of 44

High Courts06 Jan 2026Dismissed

Bipin Bihari Singh @ Dipu Singh Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1720

Indian Penal Code, 1860- Section 34, 414Narcotic Drugs And Psychotropic Substances, Act, 1985- Section 8, 20(b)(ii)(c), 22 (c), 25, 29Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances, 1988- Section 2(e), 3, 3(1), 6, 8, 9, 9(f), 10, 10(2) 11
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High Courts06 Jan 2026Dismissed

Prakash Pandey Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1714

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973 - Section 41A, 82, 482Indian Penal Code, 1860- Section 34, 304
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High Courts06 Jan 2026Allowed

Richa Goyal Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1713

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973 - Section 320, 482Bharatiya Nyaya Sanhita, 2023 -Section 3(5), 316(4), 316(5), 318(4),
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