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Jharkhand High Court judgments, 2026

873 judgments · page 41 of 44

High Courts08 Jan 2026Allowed

Sudha Devi Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1759

Constitution of India, 1950- Article 226Code of Criminal Procedure, 1973- Section 156(3), 200, 482Indian Penal Code, 1860- Section 498A
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High Courts08 Jan 2026Allowed

Saddam Hussain Vs State Of Jharkhand

Jharkhand High Court · (2026) 01 JH CK 1758

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 320, 482Indian Penal Code, 1860- Section 498A
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High Courts08 Jan 2026ii Arulvelu and Anr. vs. State [Represented by the Public Prosecutor] and Anr.

Ranthi Kumari Devi Vs Suresh Kumar Sahu

Jharkhand High Court · (2026) 01 JH CK 1751

Code of Civil Procedure, 1908- Section 96Code of Criminal Procedure, 1973- Section 125Indian Penal Code, 1860- Section 498A
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High Courts08 Jan 2026Disposed Of

Indu Kumari Vs Pramod Kumar Barnwal

Jharkhand High Court · (2026) 01 JH CK 1750

Indian Penal Code, 1860- Section 323, 498AHindu Marriage Act, 1955- Section 13(1)(ia), 13(1)(ib)Family Courts Act, 1984- Section 19(1)
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High Courts07 Jan 2026Disposed Of

Sushma Devi Vs Raj Kumar Prasad

Jharkhand High Court · (2026) 01 JH CK 1749

Code of Criminal Procedure, 1973- Section 125Hindu Marriage Act, 1955- Section 13(1), 13(1)(ia), 24, 25, 25(1), 25(2), 25(3)Special Marriage Act, 1954- Section 27
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High Courts07 Jan 2026Allowed

Debleena Dutta Vs Suman Kumar Ruj

Jharkhand High Court · (2026) 01 JH CK 1748

Code of Civil Procedure, 1908- Section 96Hindu Marriage Act, 1955- Section 13(1)(ia)Family Court Act, 1984- Section 7, 7(1), 19(1)
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High Courts07 Jan 2026Dismissed

Mahesh Mehra Vs Union of India through Directorate of Enforcement

Jharkhand High Court · (2026) 01 JH CK 1747

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 230, 250, 250(1), 250(2), 252, 262, 262(1), 262(2), 263, 269, 438, 442Code of Criminal Procedure, 1973- Section 173, 215, 227, 228, 239, 244, 245, 245(1), 245(2), 313, 464Indian Penal Code, 1860- Section 120B, 420, 467, 468, 471
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