High Courts28 Sept 2026
Kaviraj Prasad Mehta Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 09 JH CK 4937
COURT ARCHIVE
Jharkhand High Court judgments, 2026
873 judgments · page 2 of 44
High Courts25 Sept 2026Allowed
National Highways Authority Of India & Ors. Vs Purna Chandra Kahili & Anr.
Jharkhand High Court · 2025 INSC 1190
NHAI (Recruitment, Seniority and Promotion) Regulations, 1996-Regulation 4, 5, Column 5, Column 6, Column 7, Column 8Constitution of India-Article 14, 16, 309
High Courts24 Sept 2026Allowed
Ranjit Kumar Pandit & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 09 JH CK 4609
Code of Criminal Procedure-Section 482, 320Indian Penal Code-Sections 498A/34Dowry Prohibition Act-Section 4
High Courts24 Sept 2026
Mahaveer Yadav & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 09 JH CK 4605
High Courts24 Sept 2026Dismissed
Shital Kumar Gupta @ Shital Saw @ Sheetal Sao Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 4575
BNSS, 2023-Section 528, 35(3)Cr.P.C.-Section 82, 83
High Courts24 Sept 2026Dismissed
Shital Kumar Gupta @ Shital Saw @ Sheetal Sao Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 4574
BNSS, 2023-Section 528, 35(3)Cr.P.C.-Section 82, 83
High Courts24 Sept 2026
Yogendra Kumar Gupta Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 09 JH CK 4409
Bihar (now Jharkhand) Tenants' Holdings (Maintenance of Records) Act, 1973-Section 15
High Courts24 Sept 2026
Kati Devi & Anr. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 09 JH CK 4407
IPC-Section 498-A, 328/34, 307/34, 379
High Courts24 Sept 2026
Ranjit Kumar Pandit & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 09 JH CK 4406
Code of Criminal Procedure, 1973-Section 482, 320Indian Penal Code-Sections 498A, 34Dowry Prohibition Act-Section 4
High Courts24 Sept 2026
Mahaveer Yadav & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 09 JH CK 4403
High Courts24 Sept 2026
Nilendra Kumar Vs State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 09 JH CK 4400
High Courts24 Sept 2026
Raj Kumar Mandal Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 4448
BNS, 2023-Section 96Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482 (2)
High Courts24 Sept 2026
Barun Bihari @ Mukhu Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 09 JH CK 4447
IPC-Sections 323, 341, 34, 307
High Courts23 Sept 2026
Mithila Prasad Singh & Ors. Vs State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 09 JH CK 4127
Jharkhand State University Act-Sections 22, 23, 24, 34, 35, 36Bihar Reorganization Act, 2000Bihar State Universities Act, 1976
High Courts23 Sept 2026
Chandan Kumar & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 09 JH CK 4139
B.N.S.S., 2023-Section 528B.N.S., 2023-Sections 126(2), 115(2), 109(1), 352 and 3(5)Arms act-Section 27
High Courts23 Sept 2026
Saryu Yadav Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 4143
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Wild Life Protection Act, 1972-Sections 09, 26, 29, 51Cr.P.C.-Section 82
High Courts23 Sept 2026
Amarjeet Singh @ Amarjeet Kumar Singh Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 4145
B.N.S, 2023-Sections 105 and 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482(2)
High Courts21 Sept 2026
Anup Ekka Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 3828
IPC-Sections 376, 417, 419, 109, 90, 375Cr.P.C.-Section 313Evidence Act-Section 114-A
High Courts21 Sept 2026
Laxmikant Das Vs The State Of Jharkhand
Jharkhand High Court · (2026) 09 JH CK 3816
IPC-Section 307, 307/34, 324, 324/34Arms Act-Section 27Cr.P.C.-Section 107, 313, 313(1)(b), 313(2), 313(4)
High Courts21 Sept 2026
Sanjay Kumar Dubey Vs India Oil Corporation Limited & Ors.
Jharkhand High Court · (2026) 09 JH CK 3815