COURT ARCHIVE

Jharkhand High Court judgments, 2026

873 judgments · page 5 of 44

High Courts07 Sept 2026

Rajeev Kumar & Ors. Vs The State Of Jharkhand & Ors.

Jharkhand High Court · (2026) 09 JH CK 1927

Constitution of India-Article 226Jharkhand Engineering Service Recruitment Rules, 2016Jharkhand Engineering Service, Appointment and other Service Conditions Rules, 2025-Schedule-II, Serial No.5 (ii)

Read judgment

High Courts07 Sept 2026

Ankit Kumar & Anr. Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 09 JH CK 1973

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Section 323, 341, 405, 406, 420

Read judgment

High Courts07 Sept 2026

Mahendra Kumar Agarwalla @ Mahendra Kumar Agarwal Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 09 JH CK 1931

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528N.I. Act-Section 138, 139Code of Criminal Procedure-Section 243 (2), 311, 313

Read judgment

High Courts07 Sept 2026Partly Allowed

Ashok Dan & Ors. Vs The State Of Jharkhand

Jharkhand High Court · (2026) 09 JH CK 1933

I.P.C.-Sections 323, 341, 337, 427, 307, 34Probation of Offenders Act, 1958-Section 4

Read judgment

High Courts07 Sept 2026

Ankit Kumar & Anr. Vs The State Of Jharkhand & Anr.

Jharkhand High Court · (2026) 09 JH CK 1929

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 323, 341, 420, 406, 405

Read judgment

High Courts07 Sept 2026Partly Allowed

Binay Kumar Tiwary & Ors. Vs The State Of Jharkhand

Jharkhand High Court · (2026) 09 JH CK 1936

I.P.C.-Sections 114, 147, 148, 149, 307, 307/149, 308, 308/149, 323, 323/149, 324, 341, 341/149, 452/149, 458

Read judgment

High Courts03 Sept 2026Dismissed

Salkhan Hansda Vs The State Of Jharkhand

Jharkhand High Court · (2026) 09 JH CK 0258

I.P.C.-Section 498A, 323, 34Dowry Prohibition Act-Section 4, 3

Read judgment

High Courts03 Sept 2026Dismissed

Shyam Lal Vs 1. The State Of Jharkhand 2. Surendra Lal

Jharkhand High Court · (2026) 09 JH CK 0257

Negotiable Instruments Act-Section 138, 118 and 139I.P.C.-Section 420Cr.P.C.-Section 313, 326 (3), 326(3)

Read judgment

High Courts03 Sept 2026Dismissed

Sangeet Kumar Dubey Vs Kriti Tiwari alias Kriti Kumari

Jharkhand High Court · (2026) 09 JH CK 0256

Code of Civil Procedure, 1908-Section 114, Order 47 Rule 1, XLVII Rule 1, XLVIIHindu Marriage Act, 1955-Section 13 (1) (i-a), 13(1)(ia)Travancore Code of Civil Procedure

Read judgment

High Courts03 Sept 2026Partly Allowed

Sanjay Bhattacharjee And Sadhan Chandra Bhattacharjee Vs The State Of Jharkhand And Bikash Kumar Guha

Jharkhand High Court · (2026) 09 JH CK 0255

I.P.C.-Sections 406, 420/34, 406/34, 406/420/34, 420 and 406, 34, 420, 405, 415Negotiable Instruments Act-Section 138, 138 and 142, 139Cr.P.C.-Section 313

Read judgment

High Courts03 Sept 2026Allowed

Rohit Kumar Jain Vs The State Of Jharkhand

Jharkhand High Court · (2026) 09 JH CK 0254

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Sections 318(2), 318(4), 319(2), 336(2), 336(3), 338, 340(2) and 61(2)Information Technology Act, 2000-Sections 66(C), 66(D)

Read judgment

High Courts03 Sept 2026Dismissed

Rambriksh Chaudhary, Lakhan Chaudhary, Ramesh Chaudhary, Ramashish Chaudhary Vs The State Of Jharkhand

Jharkhand High Court · (2026) 09 JH CK 0253

I.P.C.-Sections 147, 323, 307, 304(1), 149, 304 (part-I), 147/148/149/302/307/324/323, 302, 324, 325, 34, 307 and 304 Part-I

Read judgment

High Courts03 Sept 2026Allowed

Imran Hussain Vs The State of Jharkhand

Jharkhand High Court · (2026) 09 JH CK 0252

BNS, 2023-Section 127(1), 115(2), 85, 352, 74, 351(2), 303(2)Dowry Prohibition Act-Section 3/4Muslim Women Protection of Right on Marriage Act, 2019-Section 3/4

Read judgment

High Courts03 Sept 2026Allowed

Yusuf @ Yusuf Khan @ Yusuf Khan, Yasar @ Yasar Khan Vs The State Of Jharkhand

Jharkhand High Court · (2026) 09 JH CK 0268

BNS, 2023-Section 191(2), 191(3), 126(2), 115(2), 109, 118(1), 308(3) and 351(2)/ 61 (2)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)

Read judgment

High Courts02 Sept 2026Partly Allowed

Ajamber Nayak Vs The State Of Jharkhand

Jharkhand High Court · (2026) 09 JH CK 0267

BNSS, 2023-Section 528Indian Penal Code-Section 467/34, 468/34

Read judgment

High Courts02 Sept 2026Allowed

Nisar Ansari Vs The State of Jharkhand

Jharkhand High Court · (2026) 09 JH CK 0266

B.N.S.S., 2023-Section 528B.N.S., 2023-Sections 319(2), 318(4), 316(2), 61, 338, 336(3), 340(2), 3(5)Information Technology Act, 2000-Section 66 (C) (D)

Read judgment

High Courts02 Sept 2026Allowed