COURT ARCHIVE

Jharkhand High Court judgments, 2024

874 judgments · page 35 of 44

High Courts04 Apr 2024

Sachin Kumar Thakur @ Manjhila And Others Vs State Of Jharkhand

Jharkhand High Court · (2024) 04 JH CK 0010

Indian Penal Code, 1860 — Section 354, 376(D), 452, 504, 506Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 4, 6Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(w)
High Courts03 Apr 2024

Tajmul Ansari Vs State Of Jharkhand

Jharkhand High Court · (2024) 04 JH CK 0013

Jharkhand Mineral (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 7, 9Jharkhand Minor Mineral Concession Rules, 2004 — Rule 4, 54Indian Penal Code, 1860 — Section 175, 379, 414
High Courts03 Apr 2024Dismissed

Budheswar Gope Vs State Of Jharkhand

Jharkhand High Court · (2024) 04 JH CK 0012

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 101, 106