COURT ARCHIVE

Jharkhand High Court judgments, 2024

874 judgments · page 36 of 44

High Courts22 Mar 2024Allowed

Dilip Kumar Vs State Of Jharkhand

Jharkhand High Court · (2024) 03 JH CK 0051

Code Of Criminal Procedure, 1973 — Section 439, 440Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 469, 471Prevention Of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)
High Courts22 Mar 2024Disposed Of

Sanjay Kumar Vs Union Of India

Jharkhand High Court · (2024) 03 JH CK 0050

Code Of Criminal Procedure, 1973 — Section 439, 440Prevention Of Corruption Act, 1988 — Section 7
High Courts21 Mar 2024Dismissed

Ranthu Oraon And Others Vs State Of Jharkhand

Jharkhand High Court · (2024) 03 JH CK 0039

Indian Penal Code, 1860 — Section 148, 149, 307Prevention Of Witch Practices Act, 1999 — Section 3Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323