COURT ARCHIVE

Jharkhand High Court judgments, 2024

874 judgments · page 38 of 44

High Courts04 Mar 2024Allowed

ESL Steel Limited Vs Principal Commissioner, Central Goods And Service Tax & Central Excise, District-Ranchi And Others

Jharkhand High Court · (2024) 03 JH CK 0015

Central Goods And Services Tax (CGST) Rules, 2017 — Rule 92(3)Central Goods And Services Tax Act, 2017 — Section 54, 107, 112

High Courts01 Mar 2024Dismissed

Anmol Pandey Vs State Of Jharkhand

Jharkhand High Court · (2024) 03 JH CK 0007

Indian Penal Code, 1860 — Section 34, 120(B), 201, 302

High Courts01 Mar 2024Allowed

Khagen Gorai @Khagen Chandra Gorai @Khagen Ch. Gorain Vs State Of Jharkhand

Jharkhand High Court · (2024) 03 JH CK 0006

Indian Penal Code, 1860 — Section 34, 302, 304(B)

High Courts01 Mar 2024

Manir Ansari Vs State Of Jharkhand

Jharkhand High Court · (2024) 03 JH CK 0005

Indian Penal Code, 1860 — Section 120B, 414, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D)

High Courts01 Mar 2024

Shamim Khan @ Saif Ali Khan @ Saif Ali @ Shamim Saif Ali Khan Vs State Of Jharkhand

Jharkhand High Court · (2024) 03 JH CK 0004

Indian Penal Code, 1860 — Section 34, 186, 189, 332, 333, 341, 353

High Courts01 Mar 2024

Babita Devi Vs State Of Jharkhand

Jharkhand High Court · (2024) 03 JH CK 0002

Indian Penal Code, 1860 — Section 34, 498A, 323, 341, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts01 Mar 2024

Mamta Devi Vs State Of Jharkhand

Jharkhand High Court · (2024) 03 JH CK 0001

Indian Penal Code, 1860 — Section 34, 323, 341, 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts29 Feb 2024

Satyendra Kumar Vs State Of Jharkhand

Jharkhand High Court · (2024) 02 JH CK 0079

High Courts27 Feb 2024Allowed/Disposed Of

Siddharth Kumar Mandal @ Sidharth Chandra Manda Vs State Of Jharkhand And Others

Jharkhand High Court · (2024) 02 JH CK 0078

High Courts27 Feb 2024Allowed

M/S Aditya And Rashmi Construction Pvt Vs State Of Jharkhand And Others

Jharkhand High Court · (2024) 02 JH CK 0077

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6), 7, 29, 40

High Courts27 Feb 2024Dismissed

M/S Mobile Caterers Welfare Association And Others Vs Union Of India And Others

Jharkhand High Court · (2024) 02 JH CK 0076

Constitution Of India, 1950 — Article 14, 19(1)(g), 226

High Courts27 Feb 2024Dismissed

Hosco Pvt. Ltd Vs Jharkhand Medical & Health Infrastructure Development & Procurement Corporation Ltd And Others

Jharkhand High Court · (2024) 02 JH CK 0075

Constitution Of India, 1950 — Article 12, 14, 226

High Courts27 Feb 2024Disposed Of

Rajnandan Das Vs State Of Jharkhand

Jharkhand High Court · (2024) 02 JH CK 0074

High Courts26 Feb 2024Dismissed

Suman Kumar @ Vikash Vs State Of Jharkhand

Jharkhand High Court · (2024) 02 JH CK 0071

Indian Penal Code, 1860 — Section 25(1b)a, 26, 35

High Courts26 Feb 2024

Kaleshwar Murmu Vs State Of Jharkhand

Jharkhand High Court · (2024) 02 JH CK 0070

Indian Penal Code, 1860 — Section 120(B), 409, 420, 467, 468, 471

High Courts26 Feb 2024

Rohit Jee Alias Ravi Jee Alias Ravi Bhuiya Alias Natu Bhunya Alias Neta Jee Alias Rohit Bhuiyan Vs State Of Jharkhand

Jharkhand High Court · (2024) 02 JH CK 0069

Indian Penal Code, 1860 — Section 120(B), 124(A), 147, 148, 149, 307, 353Arms Act, 1959 — Section 25(1b)a, 26, 35Criminal Law Amendment Act, 1932 — Section 17(i)(ii)

High Courts26 Feb 2024

Cornelious Guriya @ Corlus Guriya @ Bodra Vs State Of Jharkhand

Jharkhand High Court · (2024) 02 JH CK 0068

Indian Penal Code, 1860 — Section 307, 353, 395, 397, 412Arms Act, 1959 — Section 27

High Courts26 Feb 2024

Baban Singh Vs Gopal Krishna Verma & Anr

Jharkhand High Court · (2024) 02 JH CK 0067

High Courts26 Feb 2024

Hemant Soren Vs Directorate Of Enforcement

Jharkhand High Court · (2024) 02 JH CK 0066

High Courts26 Feb 2024Dismissed

Guddi Kumari Vs State Of Jharkhand And Others

Jharkhand High Court · (2024) 02 JH CK 0065