High Courts12 Jul 2024
M/s Shakti Stone Works Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0047
Jharkhand Minor Mineral Concession Rules, 2004 — Rule 27(2)
COURT ARCHIVE
Jharkhand High Court judgments, 2024
874 judgments · page 25 of 44
High Courts12 Jul 2024Allowed
Rita Kumari Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0046
High Courts12 Jul 2024Allowed
Ravi Shankar Mishra Vs Union Of India
Jharkhand High Court · (2024) 07 JH CK 0044
High Courts12 Jul 2024Disposed Of
M/s Maa Durga Stone Works Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0043
High Courts12 Jul 2024
Institute for Education Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0042
High Courts11 Jul 2024Allowed
M/s Rishabh Commodeal Private Limited Vs Union Of India & Others
Jharkhand High Court · (2024) 07 JH CK 0087
High Courts11 Jul 2024Allowed
Manglawati Sewa Sadan Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0057
High Courts11 Jul 2024Disposed Of
M/s Satvat Infosol Private Limited & Anr Vs Jharkhand Staff Selection Commission & Others
Jharkhand High Court · (2024) 07 JH CK 0056
High Courts11 Jul 2024Disposed Of
Grands Mining (A partnership firm) Vs State Of Jharkhand & Others
Jharkhand High Court · (2024) 07 JH CK 0055
High Courts11 Jul 2024Dismissed
Chairman cum Managing Director, M/s Heavy Engineering Corporation Ltd Vs Union Of India
Jharkhand High Court · (2024) 07 JH CK 0054
High Courts11 Jul 2024Disposed Of
Ram Pravesh Paswan Vs Union Of India
Jharkhand High Court · (2024) 07 JH CK 0053
High Courts11 Jul 2024Allowed
Ripunjay Prasad Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0052
Code Of Criminal Procedure, 1973 — Section 144, 156(3), 202Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471
High Courts10 Jul 2024Dismissed
Shambhu Bhokta @ Shambhu Nath Bhokta Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0085
Code Of Criminal Procedure, 1973 — Section 144, 145
High Courts10 Jul 2024Partly Allowed
Ravindra Kumar Barnwal Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0084
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 379, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts10 Jul 2024Dismissed
Sharvan Mandal alias Radha Mandal Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0083
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 504
High Courts10 Jul 2024Partly Allowed
Ram Lochan Tiwari Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0082
Arms Act, 1959 — Section 24A, 24B, 25(1B), 25(1c), 26, 35Criminal Law Amendment Act, 1932 — Section 17
High Courts10 Jul 2024Disposed Of
Akhilesh Kumar Srivastava Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0081
Negotiable Instruments Act, 1881 — Section 138
High Courts10 Jul 2024Dismissed
Kishun Mahto Vs Bhikho Mahto
Jharkhand High Court · (2024) 07 JH CK 0080
Code Of Criminal Procedure, 1908 — Section 100Specific Relief Act, 1963 — Section 34, 42
High Courts10 Jul 2024Disposed Of
Partha Chatterjee Vs State Of Jharkhand & Anr
Jharkhand High Court · (2024) 07 JH CK 0079
High Courts10 Jul 2024Allowed
Jhari Thakur Vs State Of Jharkhand & Anr
Jharkhand High Court · (2024) 07 JH CK 0078
Indian Penal Code, 1860 — Section 498, 498A