High Courts19 Jul 2024Dismissed
Sanjeeda Begam & Ors Vs Md. Eqbal & Ors
Jharkhand High Court · (2024) 07 JH CK 0031
Specific Relief Act, 1963 — Section 26, 34Transfer Of Property Act, 1882 — Section 117Chota Nagpur Tenancy Act, 1908 — Section 71A
COURT ARCHIVE
Jharkhand High Court judgments, 2024
874 judgments · page 24 of 44
High Courts19 Jul 2024Dismissed
Anil Ram & Ors Vs Naresh Ram & Ors
Jharkhand High Court · (2024) 07 JH CK 0030
Hindu Succession Act, 1956 — Section 14Hindu Women's Right to Property Act, 1937 — Section 3(2)
High Courts19 Jul 2024Dismissed
Devi Lal Mahto Vs Director, Damodar Valley Corporation
Jharkhand High Court · (2024) 07 JH CK 0029
High Courts19 Jul 2024Dismissed
Mongia Steel Limited Vs Saluja Steel & Power Private Limited
Jharkhand High Court · (2024) 07 JH CK 0028
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 23 Rule 2Arbitration and Conciliation Act, 1996 — Section 34, 37Commercial Courts Act, 2015 — Section 13, 13(1A)
High Courts19 Jul 2024Dismissed
Siya Ram Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0027
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 498AHindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)
High Courts18 Jul 2024Disposed Of
Swetabh Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0036
Jharkhand Pension Rules, 2000 — Rule 43b, 43b(i), 139, 139(a), 139(b), 139(c)
High Courts18 Jul 2024Dismissed
Makshood Alam @ Makshood Vs Nehal
Jharkhand High Court · (2024) 07 JH CK 0035
Code Of Criminal Procedure, 1973 — Section 145, 146(i)
High Courts18 Jul 2024Disposed Of
Gurudwara Sri Guru Singh Sabha Vs Principal Commissioner, CGST & CX and Ors
Jharkhand High Court · (2024) 07 JH CK 0034
High Courts18 Jul 2024Disposed Of
M/s VSPL Energy Pvt. Ltd Vs Jharkhand Urja Sancharan Nigam Limited and Ors
Jharkhand High Court · (2024) 07 JH CK 0033
High Courts18 Jul 2024,Dismissed"
Tata Asset Management Limited Vs Randhir Kumar Karan & Ors
Jharkhand High Court · (2024) 07 JH CK 0032
Industrial Disputes Act, 1947 — Section 2A, 2(j), 2(s), 2(rr), 25FSales Promotion Employees (Conditions Of Service) Act, 1976 — Section 3
High Courts16 Jul 2024Disposed Of
Chanda Oraon Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0041
Indian Penal Code, 1860 — Section 307, 324, 442, 452, 504, 506Prevention Of Witch (DAAIN) Practices Act 2001 — Section 3
High Courts16 Jul 2024Disposed Of
Rabindra Jaiswal Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0040
Negotiable Instruments Act, 1881 — Section 138
High Courts16 Jul 2024
Anshul Gupta @ Ansul Gupta Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0039
Code Of Criminal Procedure, 1973 — Section 41A
High Courts15 Jul 2024Dismissed
Amit Anand Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0038
Indian Penal Code, 1860 — Section 34, 307, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts15 Jul 2024Allowed
Murari Bhagat Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0037
Constitution Of India, 1950 — Article 14, 16, 162, 166(3), 309Jharkhand Public Works Department Code, 2012 — Section 1B(b), 1B(b)
High Courts12 Jul 2024Dismissed
Shashi Bhushan Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0086
High Courts12 Jul 2024Allowed
Surendra Pandit Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0051
High Courts12 Jul 2024Allowed
Niraj Kumar@Niraj Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0050
High Courts12 Jul 2024Dismissed
Rizvi Khan @ Rizwi Khan Vs Abdul Rashid
Jharkhand High Court · (2024) 07 JH CK 0049
High Courts12 Jul 2024
Kisto Bouri Vs Chief Manager (Mining) Project Officer
Jharkhand High Court · (2024) 07 JH CK 0048
Industrial Disputes Act, 1947 — Section 33C(2)