High Courts10 Jul 2024Dismissed
Jawed Nehal Vs State Of Jharkhand & Ors
Jharkhand High Court · (2024) 07 JH CK 0077
Code Of Criminal Procedure, 1973 — Section 41AIndian Penal Code, 1860 — Section 361, 363
COURT ARCHIVE
Jharkhand High Court judgments, 2024
874 judgments · page 26 of 44
High Courts09 Jul 2024Dismissed
M/s. Bharat Coking Coal Ltd., Dhanbad Vs Arun Krishna Rao Hazare, Ex General Manager (HRD)
Jharkhand High Court · (2024) 07 JH CK 0076
Payment Of Gratuity Act, 1972 — Section 4(6), 7(3), 7(3A)
High Courts09 Jul 2024Disposed Of
Sujata Kumari Vs State Of Jharkhand and Others
Jharkhand High Court · (2024) 07 JH CK 0075
High Courts09 Jul 2024Dismissed
Sohrai Mahato and Others Vs State Of Bihar
Jharkhand High Court · (2024) 07 JH CK 0074
Code Of Civil Procedure, 1908 — Section 80, 100
High Courts09 Jul 2024Partly Allowed
Ajit Kumar Tigga @ Ajit Tigga Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0073
Code Of Criminal Procedure, 1973 — Section 161, 313Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts09 Jul 2024Dismissed
Principal Commissioner Of Income Tax (Central) 1 Vs Grasim Industries Limited
Jharkhand High Court · (2024) 07 JH CK 0072
Income Tax Act, 1961 — Section 80IA, 142(1), 143(1), 143(3)
High Courts09 Jul 2024Disposed Of
Sri Prithwi Pratima Grih Nirman Swawlambi Sahkari Samiti Limited Vs State Of Jharkhand and Others
Jharkhand High Court · (2024) 07 JH CK 0071
High Courts09 Jul 2024Disposed Of
Pullin Chandra Singh Sardar Vs State Of Jharkhand and Others
Jharkhand High Court · (2024) 07 JH CK 0070
High Courts09 Jul 2024
Santosh Kumar Pradhan and Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0069
High Courts08 Jul 2024Allowed
Namita Prasad, widow Of late Vijay Prasad Vs Ajay Kumar and Others
Jharkhand High Court · (2024) 07 JH CK 0068
High Courts08 Jul 2024Dismissed
Sujeet Kumar Vishwakarma, Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0067
High Courts08 Jul 2024Dismissed
Wastak Ansari @ Ustak Ansari Vs State Of Jharkhand and Others
Jharkhand High Court · (2024) 07 JH CK 0066
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 34, 149, 302, 304IIEvidence Act, 1872 — Section 134
High Courts08 Jul 2024Disposed Of
Marshal Minz Vs State Of Jharkhand and Others
Jharkhand High Court · (2024) 07 JH CK 0065
High Courts08 Jul 2024Dismissed
Saad Hannan Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0064
High Courts08 Jul 2024Dismissed
B.S.L. Anandhshasi Karmchari Sang Vs Director Incharge, Bokaro Steel Plant and Others
Jharkhand High Court · (2024) 07 JH CK 0063
High Courts08 Jul 2024Disposed Of
Ramanuj Thakur @ Ramanuj Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0062
High Courts08 Jul 2024Dismissed
S.K. Srivastava, IRS Vs Union Of India
Jharkhand High Court · (2024) 07 JH CK 0061
High Courts08 Jul 2024Allowed
Srimati Umrawati Devi @ Umravati Devi Vs State Of Jharkhand & Anr
Jharkhand High Court · (2024) 07 JH CK 0060
Indian Penal Code, 1860 — Section 498AHindu Marriage Act, 1955 — Section 9
High Courts08 Jul 2024Allowed
Manoj Pandey & Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0059
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 324, 379, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts08 Jul 2024Partly Allowed
Pankaj Singh @ Pankaj Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0058
Indian Penal Code, 1860 — Section 34, 354(D), 504, 506