High Courts30 Jul 2024Dismissed
State Of Jharkhand Vs Yogendra Prasad Singh
Jharkhand High Court · (2024) 07 JH CK 0099
Code of Civil Procedure, 1908 — Order 22 Rule 9Limitation Act, 1963 — Section 5, 14
COURT ARCHIVE
Jharkhand High Court judgments, 2024
874 judgments · page 23 of 44
High Courts30 Jul 2024Allowed
Vimal Kumar Tulsyan Vs Rameshwar Dayal Agarwal
Jharkhand High Court · (2024) 07 JH CK 0098
Code of Civil Procedure, 1908 — Order 41 Rule 27, Order 41 Rule 27(1)(aa), Order 41 Rule 27(1)(b)Evidence Act, — Section 90, 95
High Courts29 Jul 2024Allowed
Anup Praveen Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0116
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 420
High Courts29 Jul 2024Disposed Of
Rajdeep Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0115
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 200, 202, 156(3)Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts29 Jul 2024Disposed Of
Ashok Kumar Mahto Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0114
High Courts29 Jul 2024
Innocent Horo @ Annecent Horo Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0113
Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 34, 216(4), 376(D), 366AProtection of Children from Sexual Offences Act, 2012 — Section 17, 18
High Courts29 Jul 2024Disposed Of
Silbahan Mahto @ Shilbahan Mahto @ Shiv Bahan Mahto @ Gudda Mahto Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0112
Indian Penal Code, 1860 — Section 323, 376(DA), 379Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts29 Jul 2024Dismissed
Yunus Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0111
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 376, 376(2)(g)
High Courts29 Jul 2024Dismissed
Narendra Mahto Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0110
Indian Penal Code, 1860 — Section 147, 148, 149, 300, 302, 304II, 307, 323
High Courts29 Jul 2024Dismissed
Ram Kripal Singh Construction Private Limited Vs State of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0101
Constitution Of India, 1950 — Article 141Code of Civil Procedure, 1908 — Order 23 Rule 2Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts22 Jul 2024Dismissed
Vikash Kmr Jain @ Vikash Kumar Jain @ Vikash Jain @ Pappu Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0097
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 307, 323Arms Act, 1959 — Section 27
High Courts22 Jul 2024Dismissed
Manoj Singh @ Manoj Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0096
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 120B, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts22 Jul 2024Allowed
Manoj Dutt Dev Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0095
Indian Penal Code, 1860 — Section 354, 448
High Courts22 Jul 2024Allowed
Deobansh Paswan Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0094
Indian Penal Code, 1860 — Section 34, 324, 341, 379, 506
High Courts22 Jul 2024Allowed
Shubhangi Singh Vs Union Bank Of India
Jharkhand High Court · (2024) 07 JH CK 0093
Banking Regulation Act, 1949 — Section 21, 35A, 56
High Courts22 Jul 2024Allowed
M/s Aditya Enterprises Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0092
Constitution Of India, 1950 — Article 226, 245, 245(1), 246Mines and Minerals (Development & Regulation) Act, 1957 — Section 1, 2, 3, 4, 4(1), 4(1A), 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 21, 21(1), 21(2), 21(4A), 23CJharkhand Mineral (Prevention of Illegal Mining, Transportation and Storage) Rules, 2017 — Rule 11(i), 11(iv), 11(v), 12
High Courts22 Jul 2024Allowed
Md. Hakbal Ansari @ Mohan @ Guddu Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0091
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 307, 385, 387
High Courts22 Jul 2024Allowed
Sudhanshu Suman Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0090
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406
High Courts22 Jul 2024Dismissed
Amit Kumar Sarawgi @ Amit Sarawgi @ Amit Sarawagi Vs State Of Jharkhand
Jharkhand High Court · (2024) 07 JH CK 0089
Code Of Criminal Procedure, 1973 — Section 41, 41A, 41(1)(a), 73, 73(1), 82Indian Penal Code, 1860 — Section 120(B), 147, 149, 353, 389, 420, 417, 467, 468, 471
High Courts19 Jul 2024Dismissed
Tulsi Mahto & Ors Vs Sulochna Devi & Ors
Jharkhand High Court · (2024) 07 JH CK 0088
Hindu Succession Act, 1956 — Section 6, 8, 14Hindu Women's Right to Property Act, 1937 — Section 3