High Courts22 Nov 2012Allowed
Niwaran Mandal and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 11 JH CK 0084
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 5, 6, 7, 9Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2012
1,856 judgments · page 7 of 93
High Courts22 Nov 2012Dismissed
Bhag Chand Jain Vs The State of Jharkhand and others
Jharkhand High Court · (2012) 11 JH CK 0075
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 174
High Courts22 Nov 2012Allowed
Ramjee Kumar Singh @ Ram Jee Singh Vs The State (Govt. of India) and also designated as Deputy Director of Mines, Safety (Electrical) and The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 696 : (2013) 1 JLJR 76
Electricity Act, 1910 — Section 36, 37, 49ANegotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts22 Nov 2012
Banti Singh Vs State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts22 Nov 2012
M/s Muraliwala Minerals Pvt. Ltd. Vs Union of India and Others
Jharkhand High Court · (2013) 3 EFLT 39
Constitution of India, 1950 — Article 227Mines and Minerals (Development and Regulation) Act, 1957 — Section 30, 5(2), 6(1)C
High Courts22 Nov 2012Dismissed
Union of India and Others Vs Jyoti Enterprises and Others
Jharkhand High Court · (2012) 11 JH CK 0025
Railways Act, 1989 — Section 65(2), 73, 78, 83, 83(1)
High Courts22 Nov 2012
Allahabad Bank Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 11 JH CK 0020
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 14(i)(ii)
High Courts21 Nov 2012
Anee Agnesh Murmu and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 11 JH CK 0085
High Courts21 Nov 2012
Abhishek Prakash Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 11 JH CK 0058
Constitution of India, 1950 — Article 14, 16
High Courts21 Nov 2012Allowed
Anil Kumar Gupta Vs The State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0047
Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 467, 468
High Courts13 Nov 2012Allowed
Manoj Kumar Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 190
Land Acquisition Act, 1894 — Section 12, 30Penal Code, 1860 (IPC) — Section 323, 341, 409, 420
High Courts10 Nov 2012Allowed
Rajdeo Yadav Vs Bharat Coking Coal Ltd. and others
Jharkhand High Court · (2012) 11 JH CK 0038
High Courts09 Nov 2012Allowed
Sharda Devi @ Sharda Devi Upadhyay, Smt. Bageshwari Pandey, Tarkeshwar Upadahyay and Shashi Bhushan Upadhya Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 11 JH CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 201Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498, 498A
High Courts09 Nov 2012
Smt. Santoshi Devi and Anirudh Pratap Sengar @ Anirudh Pratap Singh Vs State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0031
Penal Code, 1860 (IPC) — Section 107, 109, 120(B), 161, 165APrevention of Corruption Act, 1988 — Section 10, 11, 12, 13, 13(1)(e)
High Courts09 Nov 2012Dismissed
Chandrika Prasad Kiran Vs State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0022
Constitution of India, 1950 — Article 21, 309Penal Code, 1860 (IPC) — Section 120(B), 420, 467, 468, 471
High Courts08 Nov 2012
Nand Kishore Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 202
High Courts08 Nov 2012
Shila Singh and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 164
High Courts08 Nov 2012Allowed
The Tata Steel limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 584 : (2013) 1 JLJR 82
Bihar Electricity Duty Act, 1948 — Section 4Jharkhand Electricity Duty (Amendment) Act, 2011 — Section 5
High Courts08 Nov 2012Allowed
Tejo Mian Vs Rasul Mian and Others
Jharkhand High Court · (2012) 11 JH CK 0089
Constitution of India, 1950 — Article 227
High Courts08 Nov 2012Allowed
M/s Pratik Multifilms Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 1 AJR 548 : (2013) ELR 521 : (2013) 1 JLJR 343