High Courts26 Nov 2012Allowed
Bechan Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2013) 1 JLJR 274
COURT ARCHIVE
Jharkhand High Court judgments, 2012
1,856 judgments · page 6 of 93
High Courts26 Nov 2012Dismissed
Shankar Ram @ Shankar Vs Administrator, Ranchi Municipal Corporation and Others
Jharkhand High Court · (2013) 2 AJR 509 : (2013) 3 JLJR 287
High Courts26 Nov 2012Allowed
Rabindra Kumar Trivedi Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 185
High Courts26 Nov 2012
Rajiv Ranjan Singh @ Lallan Singh Vs Union of India and Others
Jharkhand High Court · (2012) 11 JH CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts26 Nov 2012Dismissed
The State of Jharkhand and Others Vs Sri Rameshwar Jha
Jharkhand High Court · (2013) 1 JLJR 111
High Courts26 Nov 2012
Harihar Yadav and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 11 JH CK 0041
High Courts26 Nov 2012Dismissed
Ramdhani Prajapati and Others Vs M/s. Feckon Constructions and Industries Pvt. Ltd. and Others
Jharkhand High Court · (2013) 1 AJR 333 : (2013) 2 JLJR 11
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts26 Nov 2012Dismissed
Manoj Kumar Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 540
High Courts26 Nov 2012Dismissed
Smt. Gayatri Devi Vs Union of India and Others
Jharkhand High Court · (2013) 1 JLJR 563
High Courts23 Nov 2012
Sardar Kulkeep Singh Vs The New India Assurance Co. Ltd. and Others
Jharkhand High Court · (2013) 3 JLJR 505
Constitution of India, 1950 — Article 227
High Courts23 Nov 2012Allowed
Smt. Sumitra Devi and Another Vs The Branch Manager, National Insurance Co. Ltd. and Another
Jharkhand High Court · (2013) 1 JLJR 315
Constitution of India, 1950 — Article 226
High Courts23 Nov 2012Allowed
Indradeo Hazra Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 JLJR 502
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 302, 498A
High Courts23 Nov 2012
Mahinder Singh Vs The Central Coal Fields Limited and Others
Jharkhand High Court · (2012) 11 JH CK 0086
High Courts23 Nov 2012Dismissed
Kamla Tanti Vs Uranium Corporation of India Ltd.
Jharkhand High Court · (2013) 2 AJR 61
High Courts23 Nov 2012
Md. Moin Ansari Vs The State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0048
Penal Code, 1860 (IPC) — Section 363, 366A
High Courts23 Nov 2012Dismissed
Ram Nath Pandey Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 337 : (2013) 1 JLJR 172
Penal Code, 1860 (IPC) — Section 120B, 409, 477, 477, 477APrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 5(1)(c), 5(1)(d), 5(2)
High Courts23 Nov 2012
M/s. Sujata Picture Palace and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 11 JH CK 0044
Bihar Cinemas (Regulation) Act, 1954 — Section 2(e), 9, 9(2)(a)
High Courts23 Nov 2012Disposed Off
Doman Sikdar Vs Eastern Coalfields Ltd. and Others
Jharkhand High Court · (2013) 3 JLJR 70
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts22 Nov 2012Allowed
Smt. Anita Kumari Vs The State of Jharkhand Others
Jharkhand High Court · (2013) 2 JLJR 481
High Courts22 Nov 2012
Sushil Kumar Choudhary Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 212
Negotiable Instruments Act, 1881 (NI) — Section 138