High Courts05 Dec 2012Dismissed
Sheo Bachan Singh Vs The State of Jharkhand and Chanda Devi
Jharkhand High Court · (2013) 1 JLJR 582
Penal Code, 1860 (IPC) — Section 323, 34, 353, 504
COURT ARCHIVE
Jharkhand High Court judgments, 2012
1,856 judgments · page 5 of 93
High Courts05 Dec 2012Dismissed
State of Jharkhand and Others Vs Shailendra Kumar Sinha
Jharkhand High Court · (2012) 12 JH CK 0048
High Courts05 Dec 2012Dismissed
Seikh Jabir Ansari and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0047
High Courts05 Dec 2012
Umesh Prasad Singh Vs Steel Authority of India Ltd and Others
Jharkhand High Court · (2012) 12 JH CK 0046
High Courts05 Dec 2012
M/s Hindustan Steelworks Construction Limited Vs Union of India and Others
Jharkhand High Court · (2012) 12 JH CK 0039
High Courts05 Dec 2012Dismissed
Namita Devi @ Namita Kumari and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 162
High Courts05 Dec 2012
Poornima Kumari and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 607
High Courts04 Dec 2012
Braj Shankar Prasad Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 616
High Courts30 Nov 2012Allowed
St. Xavier High School Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 112
High Courts30 Nov 2012Allowed
M/s. Panch Sheel Udyog Vs The Union of India and Others
Jharkhand High Court · (2013) 31 STR 517
Central Excises and Salt Act, 1944 — Section 35FFinance Act, 1994 — Section 65, 83
High Courts30 Nov 2012Dismissed
Oriental Insurance Company Ltd. Vs Sunil Kumar Singh and Another Sunil Kumar Singh Vs Oriental Insurance Company Ltd.
Jharkhand High Court · (2013) 3 JLJR 91
Constitution of India, 1950 — Article 226, 227Legal Services Authorities Act, 1987 — Section 22(C), 4, 5, 6, 7Motor Vehicles Act, 1988 — Section 15
High Courts29 Nov 2012Dismissed
Sohail Karimi Vs Sanjida Begam and Others
Jharkhand High Court · (2012) 11 JH CK 0107
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3Jharkhand Buildings (lease, Rent And Eviction) Control Act, 2000 — Section 11, 11(1)(c), 14, 14(8), 17
High Courts29 Nov 2012Allowed
Suresh Kumar Sao Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 209
High Courts29 Nov 2012Allowed
New India Assurance Company Ltd. Vs Dilip Ram, Dilip Koiri and Dudh Nath Singh
Jharkhand High Court · (2012) 11 JH CK 0067
Legal Services Authorities Act, 1987 — Section 22(C)(4), 22(C)(7), 22(C)(8)Motor Vehicles Act, 1988 — Section 166
High Courts29 Nov 2012Allowed
Jharkhand State Electricity Board Vs Basanteshwari Prasad
Jharkhand High Court · (2013) 2 JLJR 301
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 39Legal Services Authorities Act, 1987 — Section 22(C)(8), 22A(b)(iii), 22C, 22D, 22E
High Courts27 Nov 2012Dismissed
Bilash Mishra Vs The State of Bihar and Others
Jharkhand High Court · (2013) 3 JLJR 161
High Courts27 Nov 2012
Constable No. 319 Ramashish Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 521
Penal Code, 1860 (IPC) — Section 302, 376
High Courts27 Nov 2012
Smt. Meera Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 471
High Courts27 Nov 2012Dismissed
Lal Babu Prasad Vs Coal India Limited and Others
Jharkhand High Court · (2013) 2 JLJR 393
Constitution of India, 1950 — Article 226
High Courts27 Nov 2012Allowed
Kallol Sarkar @ Kallon Sarkar Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 JLJR 63
Penal Code, 1860 (IPC) — Section 405, 406, 415, 420