High Courts12 Dec 2012Dismissed
The Coal India Limited and Another Vs Manik Dutta and Others
Jharkhand High Court · (2013) 1 JLJR 217
COURT ARCHIVE
Jharkhand High Court judgments, 2012
1,856 judgments · page 3 of 93
High Courts12 Dec 2012Allowed
Project Officer, Swang Colliery Vs Shri Shanti Ranjan Sen
Jharkhand High Court · (2013) 1 JLJR 183
High Courts12 Dec 2012Allowed
Sri Gyan Chand Jain Vs Commissioner of Wealth Tax, Bihar(II), Ranchi
Jharkhand High Court · (2013) 257 CTR 273 : (2013) 350 ITR 353
Evidence Act, 1872 — Section 106, 114Income Tax Act, 1961 — Section 256, 256(2)
High Courts12 Dec 2012Allowed
Ram Chander Pandey Vs Union of India and Others
Jharkhand High Court · (2013) 2 AJR 111 : (2013) 3 JLJR 593
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts12 Dec 2012
Commissioner of Income Tax Vs M/s. Central Mines Planning and Design Institute Ltd.
Jharkhand High Court · (2013) 2 JLJR 383
Income Tax Act, 1961 — Section 256(1), 32A, 37(1)
High Courts11 Dec 2012Allowed
Parmanand Koiri Vs Gouri Shankar Gupta
Jharkhand High Court · (2013) 2 AJR 199 : (2013) 1 JLJR 324
Constitution of India, 1950 — Article 227Jharkhand Buildings (lease, Rent And Eviction) Control Act, 2000 — Section 11, 11(1)(c), 14
High Courts11 Dec 2012Dismissed
Kameshwar Prasad Sinha Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 675 : (2013) 1 JLJR 166
Penal Code, 1860 (IPC) — Section 161, 5(2)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts11 Dec 2012Dismissed
Gram Sabha, Shamutola (Khairboni), Govindpur, East Singhbhum and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0017
High Courts11 Dec 2012Dismissed
Sarita Devi and Girija Devi Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 119
High Courts11 Dec 2012Disposed Off
Devendra Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 184
High Courts10 Dec 2012Dismissed
The Union of India and Others Vs Sachidanand Prasad
Jharkhand High Court · (2013) 2 AJR 53 : (2013) 1 JLJR 152
Constitution of India, 1950 — Article 226
High Courts10 Dec 2012Dismissed
Commissioner of Income Tax, Ranchi Vs Usha Beltron Limited, Ranchi
Jharkhand High Court · (2012) 12 JH CK 0057
High Courts10 Dec 2012Allowed
Commissioner of Income Tax, Ranchi Vs M/s. Metallurgical Engineering Consultants (India) Ltd., Ranchi
Jharkhand High Court · (2013) 255 CTR 194
Evidence Act, 1872 — Section 29, 36(1)(vii)Income Tax Act, 1961 — Section 215, 234B
High Courts10 Dec 2012Dismissed
Sripat Marandi @ Sri Pati Marandi and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 184
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts10 Dec 2012
Dipendra Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 407
High Courts10 Dec 2012
Khem Bhadur Sarki Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 255
High Courts09 Dec 2012
Eastern Coalfields Limited and The General Manager, Mugma Area, Eastern Coalfields Ltd. Vs M/s. Satish Constructions
Jharkhand High Court · (2012) 12 JH CK 0077
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts09 Dec 2012Dismissed
Keshab Paharia Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 122
Constitution of India, 1950 — Article 14, 16
High Courts07 Dec 2012Dismissed
Ramesh Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 695
High Courts07 Dec 2012Allowed
Heman Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 701 : (2013) 1 JLJR 117
Constitution of India, 1950 — Article 14