High Courts07 Dec 2012Dismissed
Md. Abbas Vs State of Jharkhand
Jharkhand High Court · (2012) 12 JH CK 0053
Penal Code, 1860 (IPC) — Section 304(B), 498A
COURT ARCHIVE
Jharkhand High Court judgments, 2012
1,856 judgments · page 4 of 93
High Courts07 Dec 2012
M/s. Hindustan Unilever Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0028
Bihar Finance Act, 1981 — Section 19(1)(b)
High Courts07 Dec 2012
The Commissioner of Central Excise Vs M/s. Sri Ram Needle Bearings
Jharkhand High Court · (2012) 12 JH CK 0027
Customs Tariff Act, 1975 — Section 3
High Courts06 Dec 2012
Fr. Barbat Kujur Vs The Chief Engineer, Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 1 JLJR 479
High Courts06 Dec 2012Dismissed
Gujarat Cooperative Milk Marketing Federation-limited and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 517 : (2013) 1 JLJR 481
High Courts06 Dec 2012Allowed
Joseph Hembram and Others Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 403
High Courts06 Dec 2012
Bahujan Sadan Morcha Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0067
High Courts06 Dec 2012
Court on its Own Motion Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 118
High Courts06 Dec 2012
Mahabir Das, Chandra Devi, Mahendra Das, Bittu Das and Kuleshwar Das @ Tuleshwar Das Vs The State of Jharkhand and Munni Devi
Jharkhand High Court · (2012) 12 JH CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 323, 34, 494, 498A
High Courts06 Dec 2012Dismissed
Salesh Singh Dhanuk @ Shailesh Singh Dhanuk Vs State of Jharkhand
Jharkhand High Court · (2012) 12 JH CK 0064
Penal Code, 1860 (IPC) — Section 302
High Courts06 Dec 2012Dismissed
Central Coalfields Ltd. and Another Vs Bhuwaneshwar Thakur
Jharkhand High Court · (2012) 12 JH CK 0059
High Courts06 Dec 2012Allowed
Mahendra Prasad Gupta and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0055
Constitution of India, 1950 — Article 19(1)(g)Penal Code, 1860 (IPC) — Section 294A
High Courts06 Dec 2012Allowed
Mr. Sarfaraj Ahmad Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0020
High Courts06 Dec 2012
Mannu Paswan Vs The State of Jharkhand
Jharkhand High Court · (2012) 12 JH CK 0018
Arms Act, 1959 — Section 25(1B)A, 26, 35Criminal Procedure Code, 1973 (CrPC) — Section 439, 440Penal Code, 1860 (IPC) — Section 399, 402
High Courts06 Dec 2012Dismissed
Prayag Sao Vs State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 69
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts05 Dec 2012Disposed Off
Ganesh Chandra Paul Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 32
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33C(2)
High Courts05 Dec 2012Dismissed
Meghnath Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 510
High Courts05 Dec 2012
Kameshwar Soren Vs The State of Jharkhand and Susmita Devi
Jharkhand High Court · (2012) 12 JH CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)
High Courts05 Dec 2012
Kedar Nath Gupta Vs The State of Jharkhand
Jharkhand High Court · (2012) 12 JH CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 439, 440
High Courts05 Dec 2012Allowed
The Council of Institute of Chartered Accountants of India Vs Shri B.K. Jha, FCA M/s B.K. Jha and Co.
Jharkhand High Court · (2013) 1 JLJR 124
Chartered Accountants Act, 1949 — Section 21, 21(4), 21(5), 21(6)