High Courts17 Dec 2012Dismissed
Dr. Mrs. Moun Mouri and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 328
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2012
1,856 judgments · page 2 of 93
High Courts17 Dec 2012
Harihar Yadav and Others Vs The State of Bihar and Others
Jharkhand High Court · (2012) 12 JH CK 0043
High Courts17 Dec 2012
Lian Kunga Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 12 JH CK 0042
High Courts17 Dec 2012
Dr. S.S. Narnoly Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 511 : (2013) 1 JLJR 375
Air (Prevention and Control of Pollution) Act, 1981 — Section 2, 21, 21(1), 22Constitution of India, 1950 — Article 14, 21, 213Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts17 Dec 2012Dismissed
Shyam Soni Vs State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 113
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 365
High Courts15 Dec 2012
Anup Agrawal @ Anup Kewelka and Alok Agrawal @ Alok Kewelka Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 30
Penal Code, 1860 (IPC) — Section 405, 406, 415, 420
High Courts14 Dec 2012Dismissed
Sudhir Kumar Goyal Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 418
High Courts14 Dec 2012Allowed
Kameshwar Tiwary Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 372Limitation Act, 1963 — Section 3, 5
High Courts14 Dec 2012Dismissed
The National Insurance Co. Ltd. Vs Hakibun Bibi and Others
Jharkhand High Court · (2013) 2 JLJR 59
High Courts14 Dec 2012
Phulwanti Devi Vs Union of India
Jharkhand High Court · (2013) 2 AJR 120
Arbitration and Conciliation Act, 1996 — Section 11
High Courts14 Dec 2012
M/s. Vijeta Projects and Infrastructures Ltd. Vs East Central Railway
Jharkhand High Court · (2013) 2 AJR 402
Arbitration and Conciliation Act, 1996 — Section 11(6)(c)
High Courts13 Dec 2012Dismissed
Devendu Kumar Singh @ Subodh Jee @ Anand Jee Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 74
Criminal Procedure Code, 1973 (CrPC) — Section 227Explosive Substances Act, 1908 — Section 7Penal Code, 1860 (IPC) — Section 120B
High Courts13 Dec 2012
Girja Shankar Tiwary Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 434
High Courts13 Dec 2012Dismissed
Smt. Madhu Singh Vs State of Jharkhand
Jharkhand High Court · (2013) 2 JLJR 244
Penal Code, 1860 (IPC) — Section 107, 109, 120B, 406, 409Prevention of Corruption Act, 1988 — Section 10, 11, 12, 13, 13(1)(e)
High Courts13 Dec 2012Dismissed
Abhishekh Singh @ Abhesikh Singh Vs Union of India
Jharkhand High Court · (2013) 2 AJR 197 : (2013) 1 JLJR 534
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 107, 109, 120(B), 406, 409Prevention of Corruption Act, 1988 — Section 10, 11, 12, 13, 13(1)(e)
High Courts13 Dec 2012Allowed
I.V.R. Moorti Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 120
High Courts13 Dec 2012Dismissed
Biraj Manjhi and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0044
Land Acquisition Act, 1894 — Section 11, 12(2), 4, 9
High Courts13 Dec 2012
Ramchandra Mahto Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 12 JH CK 0041
High Courts13 Dec 2012Allowed
Dr. Dilip Kumar Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 12 JH CK 0037
Right to Information Act, 2005 — Section 20, 5(5), 8(1)(J)
High Courts13 Dec 2012Dismissed
Bijesh Kumar Sahu Vs Smt. Asha Prasad
Jharkhand High Court · (2013) 1 JLJR 181
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Hindu Marriage Act, 1955 — Section 13(1)(ia)