COURT ARCHIVE

Jharkhand High Court judgments, 2012

1,856 judgments · page 93 of 93

High Courts04 Jan 2012Allowed

Subhash Agarwal @ Subhash Kumar Agarwal and Shankar Agarwal @ Shankar Lal Agarwal Vs The State of Jharkhand and Manju Devi

Jharkhand High Court · (2012) 1 JLJR 207

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4High Court of Jharkhand Rules, 2001 — Rule 159

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High Courts04 Jan 2012Dismissed

Surendra Bhuian Vs State of Jharkhand

Jharkhand High Court · (2012) 1 JCR 202

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts04 Jan 2012Allowed

Rajendra Singh Vs State of Jharkhand and Another

Jharkhand High Court · (2012) 2 BC 697 : (2012) 1 JCR 201

Negotiable Instruments Act, 1881 (NI) — Section 138, 147

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High Courts04 Jan 2012Allowed

Jagdish Singh Vs M/s. Bharat Coking Coal Limited and Others

Jharkhand High Court · (2012) 01 JH CK 0020

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High Courts04 Jan 2012Allowed

Subhash Agarwal @ Subhash Kumar Agarwal and Another Vs The State of Jharkhand and Another

Jharkhand High Court · (2012) 1 JLJR 207

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4High Court of Jharkhand Rules, 2001 — Rule 159

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High Courts04 Jan 2012Dismissed

Faiz Murtaza Ali Vs Syed Askari Hadi Ali Augustine Imam and Another

Jharkhand High Court · (2012) 01 JH CK 0014

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High Courts03 Jan 2012

Steel Authority of India Limited Vs Smt. Shaila Sinha and Others

Jharkhand High Court · (2012) 2 JCR 178 : (2012) 2 JLJR 464

Constitution of India, 1950 — Article 226, 227

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High Courts03 Jan 2012Allowed

Ganesh Pandey Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 2 JCR 82 : (2012) 1 JLJR 155

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High Courts03 Jan 2012Dismissed

Guljar Ansari and Others Vs Steel Authority of India Ltd. and Others

Jharkhand High Court · (2012) 01 JH CK 0007

Constitution of India, 1950 — Article 14

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High Courts02 Jan 2012Dismissed

Ashok Kumar Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 01 JH CK 0128

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High Courts02 Jan 2012Allowed

Malti Devi Vs The State of Bihar (Now State of Jharkhand) and Others

Jharkhand High Court · (2012) 1 JLJR 209

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 120(B), 302, 34

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High Courts02 Jan 2012

Shibu Lohar Vs The State of Jharkhand

Jharkhand High Court · (2012) 1 JLJR 206

Penal Code, 1860 (IPC) — Section 302, 304

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High Courts02 Jan 2012

Sushil Kumar ranjan and Others Vs The State of Jharkhand and Others State of Jharkhand and Others Vs Rameshwar Prasad Chaubey

Jharkhand High Court · (2012) 1 JLJR 182

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High Courts02 Jan 2012

Uma Devi Saraf and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 3 JCR 365

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High Courts02 Jan 2012Allowed

Rekha Kumari Vs Bharat Coking Coal Ltd. and Others

Jharkhand High Court · (2012) 3 JCR 367

Constitution of India, 1950 — Article 12, 16

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High Courts01 Jan 2012

Kamal Nath Singh and Another Vs The State of Jharkhand

Jharkhand High Court · (2012) 2 JLJR 25

Penal Code, 1860 (IPC) — Section 304B, 34

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