High Courts08 Nov 2012
Samir Kumar Ghosh Vs State Bank of India and Others
Jharkhand High Court · (2013) 2 JLJR 1
COURT ARCHIVE
Jharkhand High Court judgments, 2012
1,856 judgments · page 8 of 93
High Courts08 Nov 2012
Joakim Kindo Vs The State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0065
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts08 Nov 2012
Ruplal Das Vs The State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0063
Dowry Prohibition Act, 1961 — Section 3, 5Penal Code, 1860 (IPC) — Section 34, 498A
High Courts08 Nov 2012
Manorama Gupta Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 11 JH CK 0061
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts08 Nov 2012Allowed
Binay Kumar Sinha Vs The State of Jharkhand, Inspector General of Police, Jharkhand, Ranchi, Deputy Inspector General of Police, North Chhotanagpur Division, Hazaribagh and Superintendent of Police, Koderma
Jharkhand High Court · (2012) 11 JH CK 0055
Constitution of India, 1950 — Article 226
High Courts08 Nov 2012
Ghamandi Yadav Vs The State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0051
Penal Code, 1860 (IPC) — Section 348, 386
High Courts08 Nov 2012
Shree Prakash Singh @ Shree Babu Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 576
High Courts08 Nov 2012
Brij Mohan Singh Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 448
Forest Act, 1927 — Section 33, 34
High Courts07 Nov 2012
Shantanu Kumar Choudhary Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 11 JH CK 0118
Constitution of India, 1950 — Article 252Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 11, 12, 13Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts07 Nov 2012Dismissed
Smt. Lilmuni Manjhian Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2013) 1 JLJR 352
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 18
High Courts07 Nov 2012Dismissed
Arvind Kumar and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 565
High Courts07 Nov 2012
Braj Mohan Kumar Vs The State of Jharkhand, The Principal Secretary, Water Resource Department, Government of Jharkhand, Ranchi, The Principal Secretary, Personnel, Administrative Reforms and Rajbhasha Department, Government of Jharkhand, Ranchi and The Special Secretary, Water Resource Department, Government of Jharkhand, Ranchi
Jharkhand High Court · (2012) 11 JH CK 0036
High Courts07 Nov 2012Dismissed
Commissioner of Income Tax, Ranchi Vs Late Misrilal Jain Through The Executor of Will Shri Gyanchand Jain
Jharkhand High Court · (2012) 11 JH CK 0024
Income Tax Act, 1961 — Section 140A, 143(3), 146, 148, 156
High Courts06 Nov 2012Dismissed
Shiv Shanker Ravidas @ Shanker Ram Vs Union of India and Others
Jharkhand High Court · (2013) 1 JLJR 507
High Courts06 Nov 2012Dismissed
Nago Rajak Vs Smt. Pushpa Jain
Jharkhand High Court · (2012) 11 JH CK 0098
Constitution of India, 1950 — Article 227
High Courts06 Nov 2012Dismissed
Manoranjan Prasad Sinha Vs Managing Committee of Delhi Public School Sail Township and Mahesh Bareja, Delhi Public School Township
Jharkhand High Court · (2013) 1 JLJR 86
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 5, Order 47 Rule 1Constitution of India, 1950 — Article 136, 137, 14, 145, 21
High Courts06 Nov 2012Dismissed
Commissioner of Income Tax, Jamshedpur Vs M/s Mithila Motors Limited
Jharkhand High Court · (2012) 11 JH CK 0088
High Courts06 Nov 2012Dismissed
Commissioner of Income Tax, Ranchi Vs Usha Beltron Ltd., Ranchi
Jharkhand High Court · (2012) 11 JH CK 0083
High Courts06 Nov 2012Dismissed
Santosh Rai Vs The State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0080
High Courts06 Nov 2012
Niranjan Marandi Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 11 JH CK 0079