High Courts06 Nov 2012Dismissed
Anil Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 6
COURT ARCHIVE
Jharkhand High Court judgments, 2012
1,856 judgments · page 9 of 93
High Courts06 Nov 2012Allowed
Shashi Bhushan Prasad Azad Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 JLJR 594
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471, 477APrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts06 Nov 2012Dismissed
Chandra Nath Banerjee Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 567
High Courts06 Nov 2012
Anil Kumar Srivastava Vs The Mineral Area Development Authority, Dhanbad and Others
Jharkhand High Court · (2012) 11 JH CK 0062
High Courts06 Nov 2012Dismissed
Nitesh Raj Vs The State of Jharkhand, The Principal Secretary, Department of Personnel and Administrative Reforms, Government of Jharkhand, Ranchi, The Jharkhand Public Service commission, Ranchi and The Chairman, Jharkhand Public Service Commission, Ranchi
Jharkhand High Court · (2012) 11 JH CK 0056
High Courts06 Nov 2012
Balgobind Tirki @ Balgovind Oraon and Others Vs The State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts06 Nov 2012Allowed
Surendra Upadhayay Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 JLJR 395
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 415, 420
High Courts06 Nov 2012
Seikh Jabir Ansari and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 440
Constitution of India, 1950 — Article 14, 16
High Courts06 Nov 2012Dismissed
Yakub Khan and Jubair Khan Vs The State of Jharkhand
Jharkhand High Court · (2012) 11 JH CK 0037
High Courts06 Nov 2012Dismissed
Mahadeo Singh Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 192
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302
High Courts06 Nov 2012Dismissed
Amitej Kumar and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 11 JH CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 181Dowry Prohibition Act, 1961 — Section 3, 4Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Nov 2012Allowed
Maheshwari Prasad Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 289
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471, 477APrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts06 Nov 2012Dismissed
The State of Jharkhand and Others Vs Arun Sinha and Others
Jharkhand High Court · (2013) 1 JLJR 200
High Courts06 Nov 2012
Bandhu Construction Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 265
High Courts06 Nov 2012Allowed
Mokhtar Ahmad Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 371
High Courts05 Nov 2012Dismissed
Bihar High Area Lift Irrigation Corporation Vs Jharkhand Hill Area Lift Irrigation Corporation (JHALCO) and Others
Jharkhand High Court · (2013) 1 JLJR 473
Bihar Reorganisation Act, 2000 — Section 85
High Courts05 Nov 2012Allowed
Jagdish Singh Vs M/s Bharat Coking Coal Limited and Others
Jharkhand High Court · (2013) 2 JLJR 142
Constitution of India, 1950 — Article 14, 226
High Courts05 Nov 2012Dismissed
The Commissioner of Central Excise, Jamshedpur Vs M/s Vikas Steel, Bokaro
Jharkhand High Court · (2013) 3 AJR 378 : (2013) 294 ELT 197
Central Excises and Salt Act, 1944 — Section 11A(1), 3A
High Courts05 Nov 2012Dismissed
Marang Baski Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 213
High Courts05 Nov 2012Dismissed
Saira Khatoon Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 516