COURT ARCHIVE

Jharkhand High Court judgments, 2012

1,856 judgments · page 11 of 93

High Courts31 Oct 2012Dismissed

Feku Ram Vs The State of Jharkhand

Jharkhand High Court · (2013) 1 AJR 46

Constitution of India, 1950 — Article 356Mines and Minerals (Development and Regulation) Act, 1957 — Section 27Penal Code, 1860 (IPC) — Section 406, 414, 420, 467, 468